High Courts01 May 1935Dismissed
Sri Ram Chandra Naik Kalia and others Vs Ajodhya Singh and others
Patna High Court · (1935) 05 PAT CK 0002
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,453 of 2,660
High Courts29 Apr 1935
Panchi Mandal Vs Gena Mander
Patna High Court · AIR 1936 Patna 161
Limitation Act, 1963 — Section 6
High Courts29 Apr 1935
Raghunandan Singh Vs Kishun Singh and others
Patna High Court · (1935) 04 PAT CK 0006
High Courts26 Apr 1935
Mathura Singh and Others Vs Rama Rudra Prashad Sinha and Others
Patna High Court · AIR 1936 Patna 231
Bengal Tenancy Act, 1885 — Section 120Civil Procedure Code, 1908 (CPC) — Section 103
High Courts26 Apr 1935Allowed
Deonandan Prasad Singh and others Vs Piaray Singh and others
Patna High Court · (1935) 04 PAT CK 0005
High Courts24 Apr 1935
Parmeshwar Rai and others Vs Ramrudra Prasad Sinha and others
Patna High Court · (1935) 04 PAT CK 0009
High Courts24 Apr 1935Allowed
Har Dayal Bhagat Vs Nathuni Bhagwat
Patna High Court · (1935) 04 PAT CK 0008
High Courts17 Apr 1935
Bengal North Western Rly. Co., Ltd. and Another Vs Janki Prasad and Another
Patna High Court · AIR 1936 Patna 362
Bengal Tenancy Act, 1885 — Section 116, 21(1)
High Courts17 Apr 1935Dismissed
Sonabati Debi Vs Narayan Chandra Upadhya and another
Patna High Court · (1935) 04 PAT CK 0003
High Courts11 Apr 1935
COMMISSIONER OF INCOME TAX, BIHAR and ORISSA Vs MAHARAJA VISWESWAR SINGH.
Patna High Court · (1935) 3 ITR 216
Income Tax Act, 1922 — Section 14
High Courts10 Apr 1935
Deoji Goa and others Vs Tricumji Jivan Das and others
Patna High Court · (1935) 04 PAT CK 0015
High Courts09 Apr 1935Allowed
Bishwanath Prasad Mahtha and another Vs Lachhmi Narain
Patna High Court · (1935) 04 PAT CK 0004
High Courts01 Apr 1935
ABDUL RAZAK Vs COMMISSIONER OF INCOME TAX, BIHAR and ORISSA.
Patna High Court · AIR 1935 Patna 425 : (1935) 3 ITR 361
Income Tax Act, 1961 — Section 23, 66
High Courts29 Mar 1935
Commissioner of Income Tax Vs Dhakeshwar Prasad Narain Singh of Amawan
Patna High Court · AIR 1936 Patna 295
Income Tax Act, 1922 — Section 31, 66(2)
High Courts29 Mar 1935
DHAKESHWAR PRASAD NARAIN SINGH Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1936) 4 ITR 71
Income Tax Act, 1961 — Section 10, 11, 12, 13, 22
High Courts27 Mar 1935Dismissed
Sari Dutt Prasad and another Vs Shib Kumar Jha
Patna High Court · (1935) 03 PAT CK 0013
High Courts27 Mar 1935Allowed
Bansiram Vs Firm Anandi Ram Mohan and others
Patna High Court · (1935) 03 PAT CK 0011
High Courts27 Mar 1935Dismissed
Mt. Nepur Kuer and another Vs Bhan Pertap
Patna High Court · (1935) 03 PAT CK 0010
High Courts12 Mar 1935Dismissed
(Firm) Zinda Ram Madan Lal Vs Ramrup Das and others
Patna High Court · (1935) 03 PAT CK 0007