High Courts25 Sept 1935
Bahuria Ram Sahhi Kuer Vs Bindeswari Saran and Others
Patna High Court · AIR 1936 Patna 41
Civil Procedure Code, 1908 (CPC) — Section 47Succession Act, 1925 — Section 220, 307
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,449 of 2,660
High Courts24 Sept 1935
Baijnath Prasad Singh Vs Muneshwar Singh and Others
Patna High Court · AIR 1936 Patna 63
Chotanagpur Tenancy Act, 1908 — Section 20, 46
High Courts24 Sept 1935
Rekha Thakur Vs Ramnandan Rai and Another
Patna High Court · AIR 1936 Patna 7
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts23 Sept 1935
Mahabir Prasad Marwari Vs Syed Shah Mohammad Yehia and Another
Patna High Court · (1935) 09 PAT CK 0012
High Courts23 Sept 1935
Dewan Singh and Others Vs Emperor
Patna High Court · AIR 1936 Patna 36
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 323, 379
High Courts17 Sept 1935
Ram Prasad Singh Vs Beni Madho Singh and Another
Patna High Court · AIR 1936 Patna 26
High Courts13 Sept 1935Dismissed
Bachu Tanti and others Vs Nathuni Singh
Patna High Court · (1935) 09 PAT CK 0024
High Courts11 Sept 1935Dismissed
Mohammad Yusuf and others Vs Mt. Ramdhan Kuar
Patna High Court · (1935) 09 PAT CK 0023
High Courts10 Sept 1935Dismissed
Ajodhya Prasad Singh Vs Aminuddin Ahmad Asghar Yusuf and others
Patna High Court · (1935) 09 PAT CK 0004
High Courts06 Sept 1935
Emperor Vs Lalji Rai
Patna High Court · AIR 1936 Patna 11
Criminal Procedure Code, 1898 (CrPC) — Section 161, 374Penal Code, 1860 (IPC) — Section 302
High Courts05 Sept 1935Dismissed
Mahanth Harihar Gir Vs Karu Lal and others
Patna High Court · (1935) 09 PAT CK 0022
High Courts05 Sept 1935
Shiya Janki Thakurain Vs Kirtanand Singh Bahadur and Others
Patna High Court · AIR 1936 Patna 173
Bihar General Clauses Act, 1914 — Section 8
High Courts03 Sept 1935
Mukhram Rai and Others Vs Chandradeep Rai and Others
Patna High Court · AIR 1936 Patna 68
High Courts02 Sept 1935
Mahabir Prasad Saraoji Vs Mt. Jaidayi Bibi and Others
Patna High Court · AIR 1936 Patna 190
Court Fees Act, 1870 — Section 7(iv)(c)Suits Valuation Act, 1887 — Section 8
High Courts02 Sept 1935
Gobardhan Mukharji Vs Saligram Marwari and Others
Patna High Court · AIR 1936 Patna 123
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 146, 2(11)
High Courts30 Aug 1935Dismissed
Damodar Prasad Vs Mt. Wakilunissa and others
Patna High Court · (1935) 08 PAT CK 0008
High Courts28 Aug 1935
Harlal Kamti and Others Vs Jhari Singh and Others
Patna High Court · AIR 1936 Patna 93
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 151
High Courts28 Aug 1935
Moti Mahton and another Vs Debal Mahton and another
Patna High Court · (1935) 08 PAT CK 0006
High Courts23 Aug 1935
Ramdayal Sen and Others Vs Chakrapani Nandi and Others
Patna High Court · AIR 1936 Patna 60
Transfer of Property Act, 1882 — Section 92