High Courts16 Oct 1935
Bengal Nagpur Railway Co., Ltd. Vs Hukum Chand Hardat Rai
Patna High Court · 128 Ind. Cas. 798
Contract Act, 1872 — Section 151Penal Code, 1860 (IPC) — Section 403, 407Railways Act, 1989 — Section 72
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,448 of 2,660
High Courts16 Oct 1935
Lal Behari Singh Vs Mahabir Mahton and Others
Patna High Court · AIR 1936 Patna 414
Bengal Tenancy Act, 1885 — Section 38Land Registration Act, 1876 — Section 78
High Courts14 Oct 1935
Maheshwar Charan and Another Vs Dineshwari Charan
Patna High Court · AIR 1936 Patna 386
Limitation Act, 1963 — Article 181, 20, 20(1)
High Courts04 Oct 1935
In Re: S, a Pleader, Raghunathpur
Patna High Court · AIR 1936 Patna 1
Legal Practitioners Act, 1879 — Section 13(f)
High Courts02 Oct 1935
Ramsaran Pandey Vs Iswar Pandey and Another
Patna High Court · AIR 1936 Patna 10
Civil Procedure Code, 1908 (CPC) — Section 60(f)
High Courts02 Oct 1935
Gobardhan Sahu Vs Lalmohan Kharwar and Others
Patna High Court · AIR 1936 Patna 611
Chotanagpur Tenancy Act, 1908 — Section 258, 87
High Courts02 Oct 1935
Raghubir Mahto and Others Vs Ganeshdutt Ojha and Others
Patna High Court · AIR 1936 Patna 128
High Courts02 Oct 1935
Kanhya Lal Missir Vs Mt. Hira Bibi and Others
Patna High Court · AIR 1936 Patna 323
Limitation Act, 1963 — Article 125 Schedule 2Succession Act, 1925 — Section 115
High Courts02 Oct 1935
Ajablal Rai and Others Vs Emperor
Patna High Court · AIR 1936 Patna 20
Penal Code, 1860 (IPC) — Section 224, 225, 302
High Courts01 Oct 1935
(Babui) Dhaneshwari Kuar Vs Chandradhari Singh and Another
Patna High Court · AIR 1936 Patna 317
Bengal Tenancy Act, 1885 — Section 158B, 22(2)
High Courts01 Oct 1935
Ram Ranjan Ray Vs Hahu Mian and Others
Patna High Court · AIR 1936 Patna 52
Chotanagpur Tenancy Act, 1908 — Section 257
High Courts30 Sept 1935
Emperor Vs Chaturbhuj Narain Choudhury
Patna High Court · 164 Ind. Cas. 74
Evidence Act, 1872 — Section 14Penal Code, 1860 (IPC) — Section 23, 24, 40, 403, 405
High Courts30 Sept 1935
Bengal Nagpur Railway, Co. Vs Janki Das Marwary
Patna High Court · AIR 1936 Patna 70
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts30 Sept 1935
Thakur Prasad and Another Vs Emperor
Patna High Court · AIR 1936 Patna 74
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 186
High Courts30 Sept 1935
Kedar Nath Goenka and Another Vs Bhagwat Prasad Kumar and Others
Patna High Court · AIR 1936 Patna 404
Transfer of Property Act, 1882 — Section 101
High Courts26 Sept 1935
Sarju Singh and Another Vs Bhagwat Prasad
Patna High Court · AIR 1936 Patna 398
Limitation Act, 1963 — Article 182, 183
High Courts26 Sept 1935
Dharam Nath Missir and Others Vs Mangla Pershad Singh
Patna High Court · AIR 1936 Patna 65
Bengal Tenancy Act, 1885 — Section 153, 153(a)
High Courts25 Sept 1935
Bachalal Vs Emperor
Patna High Court · AIR 1936 Patna 56
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 182, 211