High Courts17 Feb 2021Disposed Of
Santosh Kumar Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0180
Bihar Excise Act, 1915 — Section 47(a)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 244 of 2,660
High Courts12 Feb 2021Disposed Of
Md. Firoz And Anr Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0160
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 337, 341, 379, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Feb 2021Disposed Of
Md. Kadir And Ors Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0159
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Feb 2021Disposed Of
Surendra Kumar@ Surendra Yadav Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0158
Indian Penal Code, 1860 — Section 34, 414Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Feb 2021Disposed Of
Md. Sabir Alam And Ors Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0157
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 341, 379, 427, 447, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Feb 2021Disposed Of
Bigeshwar Prasad Singh Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0156
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 335, 341, 427Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Feb 2021Dismissed
Pramod Kumar Singh @ Pramod Singh Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0155
Indian Penal Code, 1860 — Section 34, 304, 504
High Courts12 Feb 2021Disposed Of
Umesh Kumar @ Umesh Sah And Ors Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0154
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 332, 333, 341, 342, 353, 427, 436, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)Prevention Of Damage To Public Property Act, 1984 — Section 3, 4
High Courts12 Feb 2021Allowed
Sunny Deol Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0133
Indian Penal Code, 1860 — Section 375, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164
High Courts12 Feb 2021Dismissed
Kailash Bhushan Tiwari Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0132
Bihar Pension Rules, 1950 — Section 202, 202(1)Constitution Of India, 1950 — Article 12, 14, 142, 226
High Courts11 Feb 2021Dismissed
Satish Kumar Tiwary Vs State Of Bihar And Anr
Patna High Court · (2021) 02 PAT CK 0152
Indian Penal Code, 1860 — Section 34, 307, 312, 323, 379, 384, 498A, 504, 506Hindu Marriage Act, 1955 — Section 9Dowry Prohibition Act, 1961 — Section 3, 4
High Courts11 Feb 2021Dismissed
Chaneshwar Ram @ Chandeshwar Ram Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0151
Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471
High Courts11 Feb 2021Disposed Of
Ranjit Kumar Singh @ Ranjit Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0131
High Courts11 Feb 2021Allowed
Dr. Dil Narayan Choudhary @ Dil Narayan Choudhary Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0130
Bihar Pension Rules, 1950 — Section 43(a), 43(b)
High Courts11 Feb 2021Allowed
Damodar Sinha Vs Bihar State Power Holding Company Ltd
Patna High Court · (2021) 02 PAT CK 0129
High Courts11 Feb 2021Disposed Of
Pramod Yadav And Ors Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0128
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Feb 2021Disposed Of
Rajgrihi Mallah @ Rajgrihi Choudhary And Ors Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0127
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 504, 506Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Feb 2021Disposed Of
Sanjay Kumar Chaudhary Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0203
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 41(ii), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Feb 2021Disposed Of
Dhananjay Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0202
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Feb 2021Disposed Of
Randhir Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0201
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340