High Courts18 Feb 2021Allowed
Sanjay Kumar Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0199
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 243 of 2,660
High Courts18 Feb 2021Disposed Of
Amrendra Kumar Mishra Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0198
High Courts18 Feb 2021Disposed Of
Syed Asghar Ali Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0197
High Courts18 Feb 2021Dismissed
Rajendra Prasad Pandey Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0196
High Courts18 Feb 2021Allowed
Kaushalya Devi Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0195
High Courts17 Feb 2021Allowed
Bimal Kumar Roy And Ors Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0260
Payment Of Gratuity Act 1972 — Section 2ABihar Pension Rule 1950 — Rule 56, 58, 59, 60, 61
High Courts17 Feb 2021Disposed Of
Mukesh Sah Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0194
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(c)Code Of Criminal Procedure, 1973 — Section 389(1)
High Courts17 Feb 2021Allowed
Akhalakh Ansari Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0193
High Courts17 Feb 2021Disposed Of
Subham Kumar Vs Union Of India And Ors
Patna High Court · (2021) 02 PAT CK 0192
High Courts17 Feb 2021Disposed Of
Rajesh @ Langra @ Vishal @ Raj Kumar @ Raj Kumar Yadav Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0191
Arms Act, 1959 — Section 25(1B)(a), 26
High Courts17 Feb 2021Dismissed
Banaras Rai Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0190
Indian Penal Code, 1860 — Section 34, 302
High Courts17 Feb 2021Dismissed
Bir Bahadur Prasad Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0189
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 379
High Courts17 Feb 2021Dismissed
Abhay Kumar And Anr Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0188
Indian Penal Code, 1860 — Section 120B, 302
High Courts17 Feb 2021Disposed Of
Mithilesh Mahto @ Mithlesh Mahto @ Mithalesh Mahto Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0187
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts17 Feb 2021Dismissed
Wakil Rai And Anr Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0186
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)
High Courts17 Feb 2021Disposed Of
Ramjee Sao Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0185
Indian Penal Code, 1860 — Section 147, 148, 307, 323, 324, 341, 379, 427, 448, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Feb 2021Dismissed
Ravi Kumar @ Manish Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0184
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(2)(v)
High Courts17 Feb 2021Disposed Of
Neelu Kumari Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0183
High Courts17 Feb 2021Dismissed
Ishaque Ahmad @ Ishaque Mian Vs State Of Bihar And Anr
Patna High Court · (2021) 02 PAT CK 0182
High Courts17 Feb 2021Disposed Of
Uma Shankar Singh Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0181
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38, 41