High Courts21 Jul 1958
State of Bihar Vs Dewat Ram and Others
Patna High Court · AIR 1959 Patna 207 : (1958) 6 BLJR 718 : (1959) CriLJ 636
Penal Code, 1860 (IPC) — Section 120BPost Office Act, 1898 — Section 2
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,250 of 2,660
High Courts17 Jul 1958
Gopal Swarup and Sons Vs Commissioner of Income Tax
Patna High Court · AIR 1959 Patna 286
Income Tax Act, 1961 — Section 26A
High Courts16 Jul 1958Dismissed
Ramdhani Ram Vs Sital Prasad Ram
Patna High Court · AIR 1959 Patna 181 : (1958) 6 BLJR 616
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts10 Jul 1958Dismissed
Lawly Sen and Co. Vs Regional Provident Fund Commissioner Bihar and Another
Patna High Court · AIR 1959 Patna 271 : (1958) 6 BLJR 722 : (1959) 1 LLJ 272
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17, 17(1), 2
High Courts09 Jul 1958Dismissed
Uma Shankar Singh Vs State of Bihar and Others
Patna High Court · AIR 1959 Patna 224 : (1958) 6 BLJR 712
Constitution of India, 1950 — Article 226
High Courts08 Jul 1958Allowed
M.L. Dalmiya and Company Limited Vs Superintendent of Commercial Taxes and Others
Patna High Court · (1958) 9 STC 645
Constitution of India, 1950 — Article 226, 227
High Courts08 Jul 1958Dismissed
Coke Oven Construction Company (Private) Ltd. Vs The State of Bihar and Others
Patna High Court · (1958) 9 STC 639
Constitution of India, 1950 — Article 226Sales of Goods Act, 1930 — Section 19, 20, 21, 22, 23
High Courts07 Jul 1958Allowed
Baldeo Prasad Vs Bhola Nath and Others
Patna High Court · AIR 1960 Patna 339
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts01 Jul 1958
Harak Singh Vs Kailash Singh and Another
Patna High Court · AIR 1958 Patna 581 : (1958) 6 BLJR 545
Hindu Succession Act, 1956 — Section 14
High Courts09 Jun 1958
Darsan Ram Vs The State and Others
Patna High Court · AIR 1959 Patna 81 : (1958) 6 BLJR 655 : (1959) CriLJ 230
Criminal Procedure Code, 1898 (CrPC) — Section 137, 138, 139A
High Courts03 Jun 1958
Bindeshwari Mandal and Another Vs Birju Mandal
Patna High Court · AIR 1959 Patna 46 : (1958) 6 BLJR 667 : (1959) CriLJ 215
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 260, 262, 263, 264
High Courts02 Jun 1958
Kameshwar Prasad Verma Vs State of Bihar and Others
Patna High Court · AIR 1959 Patna 146 : (1958) 6 BLJR 531 : (1959) CriLJ 501
Bihar and Orissa Jail Manual Rules — Rule 549, 549(2)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts16 May 1958Allowed
Nand Prasad and Others Vs Arjun Prasad and Another
Patna High Court · AIR 1959 Patna 293
Companies (Court) Rules, 1959 — Rule 150Companies Act, 1913 — Section 153, 153(2), 246, 79, 80Companies Act, 1956 — Section 187, 391(2)
High Courts14 May 1958Dismissed
Sheonath Prasad and Others Vs N.V. Balaswami and Others
Patna High Court · AIR 1959 Patna 484 : (1958) 6 BLJR 516
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, Order 21 Rule 50(1), Order 21 Rule 50(2), Order 3 Rule 1, Order 30 Rule 1
High Courts12 May 1958Allowed
Ramsewak Ojha and Others Vs Sheopujan Pandey
Patna High Court · AIR 1959 Patna 75
Hindu Succession Act, 1956 — Section 14, 14(1), 15
High Courts09 May 1958Dismissed
Sri Uma Shankar Prasad Singh Vs Sri Thakur Lakshmi Narayanjee
Patna High Court · AIR 1958 Patna 609
Bihar Land Reforms Act, 1950 — Section 17Limitation Act, 1908 — Section 10, 11, 12, 13, 14
High Courts08 May 1958Allowed
Sarbo Gopain Vs Anta Lal Gope and Others
Patna High Court · AIR 1958 Patna 613 : (1958) 6 BLJR 404
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 151Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(2)Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2(4)
High Courts08 May 1958
Bhrigunath Pandey Vs Ramnarain Lal Panjiara
Patna High Court · AIR 1959 Patna 554 : (1959) CriLJ 1463
Merchandise Marks Act, 1889 — Section 15Penal Code, 1860 (IPC) — Section 482, 483, 486Trade Marks Act, 1940 — Section 68
High Courts05 May 1958Allowed
Brahmdeo Narain Singh and Others Vs Mishri Dhobi
Patna High Court · AIR 1959 Patna 430 : (1959) CriLJ 1098
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts28 Apr 1958Dismissed
Robin Richard Vs Mercy Richard
Patna High Court · AIR 1959 Patna 489 : (1958) 6 BLJR 538 : (1959) CriLJ 1206
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(3), 489