High Courts22 Aug 1958Dismissed
Balkishore Misser Vs Phulena Ahir and Others
Patna High Court · AIR 1959 Patna 284 : (1959) CriLJ 761
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,249 of 2,660
High Courts22 Aug 1958Allowed
R.J. Mohammed Yakub Saheb Vs Dipa Sahu Deoki Prasad and Others
Patna High Court · AIR 1959 Patna 200 : (1958) 6 BLJR 724
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 30 Rule 10
High Courts20 Aug 1958Dismissed
Digambar Narain Chaudhary Vs Commissioner of Trihut Division and Others
Patna High Court · AIR 1959 Patna 1 : (1958) 6 BLJR 659
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11(1), 12Transfer of Property Act, 1882 — Section 116
High Courts19 Aug 1958Dismissed
Habibur Rahman Vs Vijay Charan Abhay Charan Dubey and Bros.
Patna High Court · AIR 1959 Patna 31 : (1958) 6 BLJR 733
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Aug 1958Allowed
Sindri Workers'' Union Vs Commissioner of Labour and Others
Patna High Court · AIR 1959 Patna 36 : (1958) 6 BLJR 839 : (1959) 2 LLJ 531
Constitution of India, 1950 — Article 298, 299, 77Industrial Employment (Standing Orders) Act, 1946 — Section 2, 5
High Courts14 Aug 1958Dismissed
Srinath Tewary and Another Vs Mt. Ramsurat Devi
Patna High Court · AIR 1959 Patna 116 : (1958) 6 BLJR 755
Succession Act, 1925 — Section 57, 58
High Courts14 Aug 1958Allowed
Baldeo Jha and Others Vs Ganga Prasad Jha and Others
Patna High Court · AIR 1959 Patna 17
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 11, 9Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 115
High Courts12 Aug 1958
In Re: Bihar Bolts and Rivets and Engineering Works (in liquidation) In Re: Sales Tax Department
Patna High Court · AIR 1959 Patna 537 : (1959) 10 STC 578
Bihar Sales Tax Act, 1947 — Section 12, 13, 14, 14(4)Companies Act, 1956 — Section 530(1)
High Courts12 Aug 1958Dismissed
The Union of India (UOI) and Others Vs Khemchand and Others
Patna High Court · AIR 1959 Patna 114 : (1958) 6 BLJR 677
Limitation Act, 1908 — Article 31
High Courts12 Aug 1958Dismissed
Inderchand Kazriwal Vs Raghuni Ahir and Others
Patna High Court · AIR 1960 Patna 196
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 21 Rule 54(1)Transfer of Property Act, 1882 — Section 58
High Courts08 Aug 1958Allowed
Mohammad Ekram and Others Vs Union of India(UOI)
Patna High Court · AIR 1959 Patna 337
Contract Act, 1872 — Section 151, 152, 161, 188, 227Partnership Act, 1932 — Section 42, 46, 47Railways Act, 1890 — Section 72, 75
High Courts06 Aug 1958
Asoka Marketing Co. Ltd. Vs State of Bihar
Patna High Court · AIR 1959 Patna 551 : (1959) 10 STC 110
High Courts01 Aug 1958Allowed
Manik Mandal and Others Vs Bharosi Singh
Patna High Court · AIR 1959 Patna 225 : (1958) 6 BLJR 848
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9(2), 105(1)
High Courts01 Aug 1958Dismissed
The Bihar Journals Ltd. and Another Vs Nityanand Singh
Patna High Court · AIR 1959 Patna 112 : (1958) 6 BLJR 726
Limitation Act, 1908 — Section 5Workmens Compensation Act, 1923 — Section 30(1), 30(2), 30(3), 8(2)Workmens Compensation Rules, 1924 — Rule 9
High Courts01 Aug 1958Allowed
The State of Assam Vs Panna Lal
Patna High Court · AIR 1960 Patna 215
Defence of India Rules, 1939 — Rule 75A, 75A(4), 81(2)Independence (Rights, Properties and Liabilities) Order, 1947 — Article 10, 10(4), 8, 9
High Courts29 Jul 1958
In Re: Bihar Bolts, Rivets and Engineering Works Ltd., (In liquidation)
Patna High Court · AIR 1959 Patna 417 : (1958) 6 BLJR 675 : (1959) 29 CompCas 482 : (1959) 1 LLJ 164
Companies Act, 1913 — Section 230Companies Act, 1956 — Section 462(5), 530(1)Employees State Insurance Act, 1948 — Section 94
High Courts25 Jul 1958Dismissed
Anantalal Daga and Others Vs Debi Prasad Pandey and Others
Patna High Court · AIR 1959 Patna 258
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 41 Rule 20, Order 41 Rule 33, Order 41 Rule 4Limitation Act, 1908 — Article 181
High Courts25 Jul 1958Dismissed
Bindeshwari Pd. Chaudhary Vs Debendra Pd. Singh and Others
Patna High Court · AIR 1958 Patna 618
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1, 115, 151
High Courts24 Jul 1958Allowed
Madan Lall and Another Vs The Union of India (UOI)
Patna High Court · AIR 1959 Patna 165 : (1958) 6 BLJR 688
Interest Act, 1839 — Section 1Limitation Act, 1908 — Article 31, 9Railways Act, 1989 — Section 77
High Courts24 Jul 1958
Ram Niranjan Missir and Others Vs Kamdeo Missir and Others
Patna High Court · AIR 1959 Patna 196 : (1959) CriLJ 634
Criminal Procedure Code, 1898 (CrPC) — Section 145