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Patna High Court judgments

53,185 judgments · page 2,246 of 2,660

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High Courts09 Jan 1959Dismissed

Hira Lal Chaudhury Vs Ramanand Chaudhury and Others

Patna High Court · AIR 1959 Patna 515

Bihar Agricultural Income Tax Act, 1948 — Section 42, 42(1)Evidence Act, 1872 — Section 115, 65, 74Income Tax Act, 1922 — Section 3, 54
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High Courts08 Jan 1959Dismissed

Jagdeo Mahton and Others Vs Ram Bahadur Singh and Others

Patna High Court · AIR 1959 Patna 457

Transfer of Property Act, 1882 — Section 103, 83, 84
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High Courts07 Jan 1959

Associated Cement Companies, Ltd. Vs Central Government Industrial Tribunal and Others

Patna High Court · (1959) 2 LLJ 639

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 33, 33A
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High Courts07 Jan 1959

Burn and Co. Ltd. Vs State of Bihar and Another

Patna High Court · AIR 1959 Patna 503 : (1959) 10 STC 281

Constitution of India, 1950 — Article 286, 286(2)
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High Courts06 Jan 1959Allowed

Union of India (UOI) Vs Dhansar Coal Co. Ltd.

Patna High Court · AIR 1959 Patna 347

Civil Procedure Code, 1908 (CPC) — Section 79Colliery Control Order, 1945 — Rule 10A, 8Constitution of India, 1950 — Article 300
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High Courts06 Jan 1959Allowed

Rupa Nonia Vs Ram Brich Pathak and Others

Patna High Court · AIR 1959 Patna 164

Evidence Act, 1872 — Section 91Limitation Act, 1908 — Article 144Registration Act, 1908 — Section 17, 49
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High Courts05 Jan 1959Dismissed

Sukhi Sahu Vs Prayag Sah and Others

Patna High Court · AIR 1959 Patna 508

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 45, 46Evidence Act, 1872 — Section 44
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High Courts05 Jan 1959Allowed

The State of Bihar Vs Dr. G.H. Grant and Another

Patna High Court · AIR 1959 Patna 343

Land Acquisition Act, 1894 — Section 11, 12, 16, 18, 3
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High Courts02 Jan 1959Dismissed

Ramkishun Lal and Another Vs Ugramohan Dass and Others

Patna High Court · AIR 1960 Patna 8

Civil Procedure Code, 1908 (CPC) — Section 53
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High Courts23 Dec 1958Dismissed

Karu Lall and Another Vs Fida Hussain and Another

Patna High Court · AIR 1960 Patna 556

Constitution of India, 1950 — Article 191Representation of the People Act, 1951 — Section 100(1)
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High Courts19 Dec 1958Dismissed

Rajpur Colliery Co. and Others Vs Pursottam Gohil and Another

Patna High Court · AIR 1959 Patna 463

Easements Act, 1882 — Section 13, 15, 19, 4Limitation Act, 1908 — Section 26Transfer of Property Act, 1882 — Section 40, 8
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High Courts17 Dec 1958

Govt. of India and Another Vs Jamunadhar Rungta and Others

Patna High Court · AIR 1960 Patna 19

Arbitration Act, 1940 — Section 2, 32Contract Act, 1872 — Section 182, 196, 65, 70
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High Courts08 Dec 1958

The State of Bihar and Another Vs Charanjitlal Chadha and Another

Patna High Court · AIR 1960 Patna 139

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Constitution of India, 1950 — Article 239Contract Act, 1872 — Section 2, 70
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High Courts03 Dec 1958Allowed

Tribeni Tewary and Others Vs Ramratan Nonia and Others

Patna High Court · AIR 1959 Patna 460

Civil Procedure Code, 1908 (CPC) — Section 148Specific Relief Act, 1877 — Section 35
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High Courts02 Dec 1958Dismissed

Mutukdhari Singh Vs Smt. Prem Debi and Others

Patna High Court · AIR 1959 Patna 570

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Succession Act, 1925 — Section 263, 283(1)
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High Courts02 Dec 1958Dismissed

Kapildeo Singh Vs Suraj Narayan Singh and Others

Patna High Court · AIR 1959 Patna 250

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Representation of the People Act, 1951 — Section 37, 81, 82, 90(1)
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High Courts01 Dec 1958Dismissed

Sasamusa Sugar Works (Private) Ltd. Vs The Cane Commissioner and Others

Patna High Court · AIR 1959 Patna 403

Bihar Sugar Factories Control Act, 1937 — Section 15Bihar Sugar Factories Control Rules, 1938 — Rule 24, 24AConstitution of India, 1950 — Article 4
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High Courts25 Nov 1958Allowed

Brijbala Prasad and Others Vs Patna Municipal Corporation and Others

Patna High Court · AIR 1959 Patna 273

Bihar and Orissa Municipal Act, 1922 — Section 377, 384, 68
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High Courts25 Nov 1958Dismissed

Mahabir Pandey Vs Ram Narain Singh and Others

Patna High Court · AIR 1959 Patna 406

Bihar Land Reforms Act, 1950 — Section 6Bihar Tenancy Act, 1885 — Article 3Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts20 Nov 1958Allowed

Mohammad Habib Vs Ram Narain Lall and Others

Patna High Court · AIR 1959 Patna 348

Evidence Act, 1872 — Section 101, 102, 103, 104Transfer of Property Act, 1882 — Section 108
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