High Courts25 Feb 1959Dismissed
Shyamakant Lal Vs State of Bihar and Others
Patna High Court · AIR 1959 Patna 511
Bihar Land Reforms Act, 1950 — Section 6, 9, 9(1)Mines Act, 1923 — Section 3
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,245 of 2,660
High Courts25 Feb 1959
Balak Das and Another Vs Bhagwan Das @ Bhagwan Bhagat and Another
Patna High Court · AIR 1960 Patna 60 : (1960) CriLJ 269
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Feb 1959Allowed
Bansidhar Lal Vs Asst. Custodian, Evacuee Property and Others
Patna High Court · AIR 1960 Patna 306
Administration of Evacuee Property Act, 1950 — Section 48(3)
High Courts19 Feb 1959Dismissed
Naurang Rai Chirangi Lal Vs The State of Bihar and Another
Patna High Court · AIR 1959 Patna 268
Bihar Milled Rice Price Control Order, 1958 — Section 17Bihar Milled Rice Procurement (Levy) Order, 1958 — Section 1Constitution of India, 1950 — Article 19(1), 19(5), 19(6)
High Courts14 Feb 1959Allowed
Santan Narain Tewari Vs Saran Narain Tewari and Others
Patna High Court · AIR 1959 Patna 331
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Feb 1959Allowed
Mt. Kulwanti Devi and Others Vs Ajodhi Singh and Others
Patna High Court · AIR 1959 Patna 591
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts14 Feb 1959Allowed
Sukhdeo Kumar Vs State of Bihar and Others
Patna High Court · AIR 1959 Patna 580
Motor Vehicles Act, 1939 — Section 48, 64, 64A
High Courts11 Feb 1959Allowed
Mohammad Shahabuddin and Another Vs Mt. Umator Rasool and Others
Patna High Court · AIR 1960 Patna 511
High Courts11 Feb 1959Dismissed
Harish Chandra Prasad Vs Shah Qasim Gani and Others
Patna High Court · AIR 1961 Patna 291
Transfer of Property Act, 1882 — Section 100
High Courts05 Feb 1959Allowed
Phulchand Ram Vs State of Bihar and Others
Patna High Court · AIR 1959 Patna 393
Bihar Motor Vehicles Rules, 1940 — Rule 46Motor Vehicles Act, 1939 — Section 57, 57(3), 64
High Courts04 Feb 1959Dismissed
Dayabhai Gokulbhai Patel Vs The State of Bihar
Patna High Court · AIR 1959 Patna 389 : (1959) 10 STC 483
Bihar Sales Tax Act, 1947 — Section 2, 24, 25, 25(1), 25(2)Central Excise Rules, 1944 — Rule 19, 24, 25, 28, 29Constitution of India, 1950 — Article 226
High Courts30 Jan 1959
Rambarai Singh Vs State of Bihar and Another
Patna High Court · AIR 1959 Patna 326 : (1960) 2 LLJ 439
Constitution of India, 1950 — Article 311Government of India Act, 1935 — Section 243Police Act, 1861 — Section 8
High Courts29 Jan 1959Partly Allowed
Subhanand Chaudhary Vs Bindeshwari Thakur and Others
Patna High Court · AIR 1959 Patna 365
Limitation Act, 1908 — Section 14(1)
High Courts28 Jan 1959Allowed
L.M. Chatterjee Vs The State of Bihar
Patna High Court · AIR 1959 Patna 311 : (1959) CriLJ 888
Prevention of Corruption Act, 1947 — Section 5(1), 6
High Courts28 Jan 1959Allowed
Salina Jitendra Lal Sinha Vs Ram Charan Gope and Others
Patna High Court · AIR 1959 Patna 475
Easements Act, 1882 — Section 15
High Courts28 Jan 1959Allowed
State of Bihar Vs Jagdish Narain Singh
Patna High Court · AIR 1959 Patna 376 : (1959) CriLJ 1014
Bihar Essential Services Maintenance Act, 1947 — Section 5Penal Code, 1860 (IPC) — Section 451, 511Police (Incitement to Disaffection) Act, 1922 — Section 3
High Courts27 Jan 1959
The State Vs N. Nagamani, Dist. Magistrate
Patna High Court · AIR 1959 Patna 373 : (1959) CriLJ 1013
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 3, 4
High Courts13 Jan 1959Dismissed
Ramchandra Prasad Sinha Vs Union of India (UOI) and Another
Patna High Court · AIR 1959 Patna 316
Railways Act, 1890 — Section 66, 68, 82A
High Courts12 Jan 1959Dismissed
Ramjee Ojha Vs Chandradip Kahar and Others
Patna High Court · AIR 1959 Patna 449
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Limitation Act, 1908 — Article 11
High Courts12 Jan 1959Dismissed
Budhan Singh Vs Bindheshwari Prasad Singh and Another
Patna High Court · AIR 1959 Patna 521
Bihar Panchayat Raj Act, 1948 — Section 49