High Courts16 Apr 2021Disposed Of
Md. Akhtar @ Md. Raja Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0105
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 213 of 2,660
High Courts16 Apr 2021Dismissed
Jyoti Kumar @ Avinash Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0104
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 379, 504, 506Arms Act, 1959 — Section 27
High Courts15 Apr 2021Disposed Of
Mithlesh Kumar Singh @ Mithilesh Kumar Singh Vs State Of Bihar And Anr
Patna High Court · (2021) 04 PAT CK 0103
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Apr 2021Disposed Of
Anand Lal Gupta Vs State Of Bihar And Ors
Patna High Court · (2021) 04 PAT CK 0102
High Courts15 Apr 2021Disposed Of
Pinki Kumari Vs State Of Bihar And Ors
Patna High Court · (2021) 04 PAT CK 0101
High Courts15 Apr 2021Allowed
Shivjee Sah And Anr Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0100
Indian Penal Code, 1860 — Section 304BCode Of Criminal Procedure, 1973 — Section 161, 313, 342Evidence Act, 1872 — Section 113B
High Courts15 Apr 2021Disposed Of
Amit Anand Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0099
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 4
High Courts15 Apr 2021Dismissed
Shivam Kumar Singh And Ors Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0098
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts15 Apr 2021Disposed Of
Ganesh Prasad Gupta Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0097
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts13 Apr 2021Disposed Of
Suresh Sindhu @ Suresh Vs Union Of India And Ors
Patna High Court · (2021) 04 PAT CK 0096
Customs Act, 1962 — Section 7, 11, 46, 47110Foreign Trade (Development And Regulation) Act, 1992 — Section 3(2)
High Courts13 Apr 2021Disposed Of
Anjani Kumar Jha @ Anjani Jha And Ors Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0095
Indian Penal Code, 1860 — Section 34, 147, 307, 323, 324, 341, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Apr 2021Disposed Of
Nitish Kumar And Ors Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0094
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 379, 427Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Apr 2021Disposed Of
Golu Yadav And Anr Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0093
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 324, 341, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Apr 2021Disposed Of
Satish Kumar @ Gado Mahto Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0092
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a)(d), 76(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts13 Apr 2021Disposed Of
Shatrughan Manjhi And Ors Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0091
Indian Penal Code, 1860 — Section 272, 273, 414Bihar Prohibition And Excise Act, 2016 — Section 30(a), 30(D), 76(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts13 Apr 2021Disposed Of
Ram Babu Sahni And Ors Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0090
Indian Penal Code, 1860 — Section 147, 148, 149, 283, 323, 332, 341, 379, 427, 431, 353, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Apr 2021Disposed Of
Raghav Rai @ Ragho Rai And Ors Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0089
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 354, 379, 448, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Apr 2021Dismissed
Santosh Yadav @ Santosh Kumar Yadav Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0088
Indian Penal Code, 1860 — Section 323, 324, 341, 354B
High Courts13 Apr 2021Disposed Of
Ranjan Kumar Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0087
Indian Penal Code, 1860 — Section 34, 323, 324, 341, 354B, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Apr 2021Allowed
Anil Chaudhary Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0079
Indian Penal Code, 1860 — Section 366A, 376Code Of Criminal Procedure, 1973 — Section 164Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12