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Patna High Court judgments

53,185 judgments · page 212 of 2,660

High Courts03 May 2021Disposed Of

Ajit Kumar Varma @ Ajeet Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 05 PAT CK 0003

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts03 May 2021Disposed Of

Md. Aabid Vs State Of Bihar And Ors

Patna High Court · (2021) 05 PAT CK 0002

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 32Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts03 May 2021Disposed Of

Md. Abid And Ors Vs State Of Bihar

Patna High Court · (2021) 05 PAT CK 0001

Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 354B, 379, 447, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts30 Apr 2021Disposed Of

Bijendra Rai And Anr Vs State Of Bihar

Patna High Court · (2021) 04 PAT CK 0121

Indian Penal Code, 1860 — Section 34, 414Bihar Prohibition And Excise Act, 2016 — Section 30(a)(d), 41, 76(2)Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts28 Apr 2021Disposed Of

Guddi Kumari And Ors Vs State Of Bihar

Patna High Court · (2021) 04 PAT CK 0115

Indian Penal Code, 1860 — Section 34, 147, 149, 307, 323, 341, 379, 427, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)(9)(w), 3(ii)(v)(a)
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High Courts26 Apr 2021Dismissed

Nagina Choudhary Vs State Of Bihar

Patna High Court · (2021) 04 PAT CK 0111

Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 16Indian Penal Code, 1860 — Section 34, 376(D), 376(2)(f)Code Of Criminal Procedure, 1973 — Section 164
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High Courts17 Apr 2021Disposed Of

Pradhan Hembram And Ors Vs State Of Bihar

Patna High Court · (2021) 04 PAT CK 0109

Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438
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High Courts17 Apr 2021Disposed Of

Sanoj Paswan Vs State Of Bihar

Patna High Court · (2021) 04 PAT CK 0108

Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts17 Apr 2021Disposed Of

Md. Naushad Alam Vs State Of Bihar

Patna High Court · (2021) 04 PAT CK 0106

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341, 353, 504, 506Disaster Management Act, 2005 — Section 51B, 56, 57Code Of Criminal Procedure, 1973 — Section 438(2)
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