High Courts18 May 1984
Commissioner of Wealth Tax Vs Saraswati Devi
Patna High Court · (1985) 45 CTR 244 : (1985) 151 ITR 300
Wealth Tax Act, 1957 — Section 18(1)
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,015 of 2,660
High Courts17 May 1984
Commissioner of Wealth Tax Vs Jagarnath Singh
Patna High Court · (1984) 43 CTR 312 : (1985) 153 ITR 589 : (1984) 19 TAXMAN 63
Wealth Tax Act, 1957 — Section 18(1)
High Courts17 May 1984Allowed
Trilok Singh Dutta and Others Vs State Transport Authority, Bihar
Patna High Court · AIR 1985 Patna 87
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Motor Vehicles Act, 1939 — Section 57
High Courts17 May 1984
Bhajan Singh Vs The State Transport Authority
Patna High Court · (1984) PLJR 885
Motor Vehicles Act, 1988 — Section 57(3)
High Courts16 May 1984
Bashishta Narayan Pandey Vs Uma Shanker Lal and Others
Patna High Court · (1984) PLJR 810
Constitution of India, 1950 — Article 226, 227Minimum Wages Act, 1948 — Section 20
High Courts16 May 1984
The Bihar State Road Transport Corporation Vs The State Transport Appellate Tribunal and Others
Patna High Court · (1985) PLJR 856
Constitution of India, 1950 — Article 226, 227Road Transport Corporations Act, 1950 — Section 20
High Courts15 May 1984
Smt. Nita Taneja Vs Asst. Controller of Estate Duty and Others
Patna High Court · (1984) 150 ITR 668
High Courts11 May 1984Allowed
Bipin Bihari Ojha and Others Vs Bhup Narain Mishra and others Ram Singasan Singh and Others Vs Bipin Bihari Ojha and Others
Patna High Court · (1986) PLJR 639
Criminal Procedure Code, 1973 (CrPC) — Section 145Hindu Succession Act, 1956 — Section 14
High Courts10 May 1984Allowed
Mahabir Mahton and Others Vs Chandeshwar Mahton and Others
Patna High Court · AIR 1985 Patna 251 : (1985) PLJR 758
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 7
High Courts10 May 1984Allowed
Mosst. Fulmani Devi and Others Vs Sheo Govind Prasad Agrawal and Others
Patna High Court · AIR 1985 Patna 156 : (1985) PLJR 222
Arbitration Act, 1940 — Section 17
High Courts10 May 1984Allowed
Smt. Parbatila Devi Vs Most. Sakuntala Devi and Others
Patna High Court · AIR 1986 Patna 1
High Courts09 May 1984Allowed
Baikunth Mandal and Others Vs Sundar Mandal and Others
Patna High Court · AIR 1984 Patna 303 : (1985) 33 BLJR 133 : (1984) PLJR 509
Bihar Money Lenders Act, 1974 — Section 12, 2, 47Bihar Money Lenders Rules, 1977 — Rule 10, 9, 9(2)
High Courts09 May 1984
Md. Israil Vs Bibi Asghari and Another
Patna High Court · (1985) PLJR 1102
Transfer of Property Act, 1882 — Section 106
High Courts08 May 1984
Rajiv Bharti Vs State of Bihar and Others
Patna High Court · (1985) CriLJ 143
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 452
High Courts08 May 1984Allowed
Sukhdeo Rai and Another Vs Must. Champa Debi and Others
Patna High Court · AIR 1985 Patna 89 : (1986) 34 BLJR 90 : (1984) PLJR 794
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 6 Rule 4Contract Act, 1872 — Section 16, 17Evidence Act, 1872 — Section 101, 104
High Courts08 May 1984Allowed
Rajiv Bharti alias Anil Kumar Sharma Vs State of Bihar and Others
Patna High Court · (1985) 33 BLJR 125 : (1984) PLJR 719
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 452
High Courts08 May 1984
Churabati and Others Vs Suru Devi and Others
Patna High Court · (1984) PLJR 883
Chotanagpur Tenancy Act, 1908 — Section 87Civil Procedure Code, 1908 (CPC) — Section 100, 100(4)
High Courts08 May 1984
Fakira Singh Vs State of Bihar
Patna High Court · (1985) 33 BLJR 774 : (1984) PLJR 462
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 395
High Courts04 May 1984Dismissed
Smt. Manni Devi Vs Ramayan Singh
Patna High Court · AIR 1985 Patna 35 : (1985) PLJR 36
Bihar Panchayat Raj Act, 1948 — Section 15Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 3, Order 22 Rule 4Contract Act, 1872 — Section 37
High Courts04 May 1984Dismissed
Mt. Parbati Devi Vs Hira Sah and Another
Patna High Court · AIR 1986 Patna 149 : (1985) PLJR 585
Bihar Debt Relief Act, 1976 — Section 3(1)