High Courts12 Jul 1984
Commissioner of Income Tax Vs Standard Mercantile Co.
Patna High Court · (1984) 42 CTR 334 : (1985) 153 ITR 105 : (1985) 21 TAXMAN 185
Income Tax Act, 1961 — Section 256
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,013 of 2,660
High Courts11 Jul 1984
Manu Lal Sah and Others Vs State of Bihar and Another
Patna High Court · (1985) CriLJ 260
Criminal Procedure Code, 1973 (CrPC) — Section 190Essential Commodities Act, 1955 — Section 11, 7
High Courts11 Jul 1984
Jhaverbhai Bihari Lal and Co. Vs Commissioner of Income Tax
Patna High Court · (1984) 43 CTR 306 : (1984) 43 CTR 125 : (1985) 154 ITR 591 : (1985) 21 TAXMAN 238
Income Tax Act, 1961 — Section 131, 256(2)
High Courts10 Jul 1984Allowed
Prabhu Narain Singh Vs State of Bihar and Others
Patna High Court · AIR 1985 Patna 218 : (1984) PLJR 842
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 5Registration Act, 1908 — Section 47
High Courts09 Jul 1984
Yogendra Das and Others Vs State of Bihar and Others
Patna High Court · AIR 1984 Patna 323 : (1984) 32 BLJR 421 : (1984) PLJR 716
Constitution of India, 1950 — Article 311
High Courts09 Jul 1984
Cawnpur Sugar Works Vs State of Bihar and Others
Patna High Court · (1984) PLJR 813
Industrial Disputes Act, 1947 — Section 10(1)(c), 11A
High Courts07 Jul 1984Dismissed
Naval Kishore Agrawal and Others Vs State of Bihar
Patna High Court · (1985) 33 BLJR 729 : (1985) 1 RCR(Criminal) 317
Criminal Law (Amendment) Act, 2005 — Section 8Criminal Procedure Code, 1973 (CrPC) — Section 190, 193Essential Commodities Act, 1955 — Section 11, 12, 6A, 7
High Courts07 Jul 1984
Nawal Kishore Agarwal and Others Vs State of Bihar
Patna High Court · (1985) CriLJ 254 : (1984) PLJR 680
Criminal Law (Amendment) Act, 2005 — Section 8Criminal Procedure Code, 1973 (CrPC) — Section 190, 193Essential Commodities Act, 1955 — Section 11, 12A, 6A, 7
High Courts06 Jul 1984
Munilal Thakur and Others etc. Vs Nawal Kishore Thakur and Another etc.
Patna High Court · (1985) CriLJ 437 : (1984) PLJR 774
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 200, 202Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 436
High Courts06 Jul 1984
Gourhari Mandal (dead) substituted by his heirs Kamla Kant Mandal and Others Vs Chimanta Bala Dasi and Others
Patna High Court · (1985) PLJR 618
High Courts06 Jul 1984
Commissioner of Income Tax Vs Thakur Ram Ganga Prasad (P.) Ltd.
Patna High Court · (1985) 44 CTR 114 : (1986) 158 ITR 409 : (1985) 21 TAXMAN 245
Income Tax Act, 1961 — Section 256(2)
High Courts05 Jul 1984
Rabindra Nath Cahubey and Others Vs Charai Chamar and Another
Patna High Court · (1984) CriLJ 1590 : (1984) PLJR 820
Constitution of India, 1950 — Article 135, 136Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 403Penal Code, 1860 (IPC) — Section 149, 302, 34, 379, 386
High Courts05 Jul 1984Dismissed
Brij Kumar Singh and Another Vs Kamla Singh and Another
Patna High Court · AIR 1985 Patna 49 : (1985) PLJR 55
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1), 100, 96
High Courts05 Jul 1984
Harishchandra Singh and etc. Vs State of Bihar and Others
Patna High Court · AIR 1984 Patna 337 : (1984) PLJR 988
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(3), 35, 36, 45BCivil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 11Constitution of India, 1950 — Article 14, 31A
High Courts04 Jul 1984Dismissed
Radha Kishun Kasera Vs State of Bihar
Patna High Court · (1986) 34 BLJR 35 : (1984) PLJR 740
Essential Commodities Act, 1955 — Section 11, 3, 7Penal Code, 1860 (IPC) — Section 114, 465, 467, 468, 471
High Courts04 Jul 1984
Mateshwar Singh and Others Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 416
Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 15, 9
High Courts04 Jul 1984Dismissed
Jai Santoshi Bhandar and Others Vs State of Bihar and Others
Patna High Court · AIR 1984 Patna 379
Essential Commodities Act, 1955 — Section 3
High Courts03 Jul 1984
Commissioner of Income Tax Vs Darbhanga Laheriasarai Electric Supply Co.
Patna High Court · (1985) 44 CTR 119 : (1985) 154 ITR 812
High Courts14 Jun 1984Dismissed
Mrs. Veena Rani and Others Vs Mrs. Ishrati Amanullah and Another
Patna High Court · AIR 1985 Patna 207 : (1985) PLJR 390 : (1985) 2 RCR(Rent) 45
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 12(1), 16, 16(1)Transfer of Property Act, 1882 — Section 106
High Courts14 Jun 1984
Shri N. Amanullah Vs The State of Bihar and Others
Patna High Court · (1984) PLJR 863