High Courts30 Jun 1987
Commissioner of Income Tax Vs Bihar Cotton Mills Limited
Patna High Court · (1988) 170 ITR 290
Income Tax Act, 1961 — Section 148, 271(1)
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 1,963 of 2,660
High Courts30 Jun 1987
Controller of Estate Duty Vs P.K. Agarwalla
Patna High Court · (1988) 67 CTR 123 : (1988) 169 ITR 699 : (1987) 34 TAXMAN 445
Estate Duty Act, 1953 — Section 33(1), 34(1)
High Courts29 Jun 1987
Bhagwan Singh, and Another Vs Babu Lal Singh and Another
Patna High Court · (1988) PLJR 417
Criminal Procedure Code, 1973 (CrPC) — Section 147
High Courts27 May 1987Dismissed
Gajendra Swaroop Srivastava Vs Baleshwar Prasad Kesari
Patna High Court · (1987) PLJR 751
Criminal Procedure Code, 1973 (CrPC) — Section 107, 161, 190, 202, 203Penal Code, 1860 (IPC) — Section 190, 190(1), 190(1), 190(1)(b), 190(1)(c)
High Courts22 May 1987
Krishnadeo Mishra Vs The State of Bihar and others
Patna High Court · (1987) PLJR 854
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 3, 4, 5, 6, 7
High Courts22 May 1987Dismissed
Krishnadeo Misra Vs State of Bihar and Others
Patna High Court · AIR 1988 Patna 9 : (1987) 35 BLJR 784
High Courts21 May 1987
Ban Bihari Mahato and Others Vs The State of Bihar and Others
Patna High Court · (1988) PLJR 171
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 11A, 12
High Courts21 May 1987Allowed
Sk. Abdul Sattar Vs Sitaram Sah and Another
Patna High Court · AIR 1988 Patna 233 : (1988) PLJR 43
Bihar Money Lenders Act, 1974 — Section 12Transfer of Property Act, 1882 — Section 58
High Courts21 May 1987Dismissed
Gajendra Swaroop Srivastava Vs Baleshwar Prasad Kesari
Patna High Court · AIR 1988 Patna 15 : (1987) 35 BLJR 712
Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1), 200, 201, 202
High Courts20 May 1987
Commissioner of Income Tax Vs Central Alkusa Colliery Co.
Patna High Court · (1987) 66 CTR 225 : (1988) 170 ITR 178 : (1988) 36 TAXMAN 286
Income Tax Act, 1961 — Section 256(1)
High Courts20 May 1987
Commissioner of Income Tax Vs Malhotra Tractor Company
Patna High Court · (1987) 66 CTR 65 : (1988) 169 ITR 385
Income Tax Act, 1961 — Section 184(7)
High Courts20 May 1987
Commissioner of Income Tax Vs Darbhanga Laheriasarai Electric Supply Corporation Limited
Patna High Court · (1987) 66 CTR 185 : (1988) 169 ITR 382
Income Tax Act, 1961 — Section 256(1)
High Courts20 May 1987
Commissioner of Income Tax Vs Sharma and Company
Patna High Court · (1987) 66 CTR 184 : (1988) 169 ITR 384
Income Tax Act, 1961 — Section 184(7)
High Courts20 May 1987
Shyam Bhandar Vs Commissioner of Commercial Taxes
Patna High Court · (1988) PLJR 529 : (1987) 66 STC 347
Bihar Sales Tax Act, 1959 — Section 33(1), 33(2)
High Courts19 May 1987
Commissioner of Income Tax Vs R.N. Bagchi and Bros.
Patna High Court · (1987) 66 CTR 71 : (1988) 170 ITR 174
Income Tax Act, 1961 — Section 56
High Courts18 May 1987Allowed
Punsraj Begawani and Another Vs The State of Bihar and Another
Patna High Court · (1987) PLJR 1150
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3, 7
High Courts18 May 1987
Thakur Singh and Others Vs State of Bihar
Patna High Court · (1988) 36 BLJR 337 : (1988) PLJR 302
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 141, 143, 149, 302, 307
High Courts18 May 1987
Ram Swaroop Mahto Vs Sudama Mahto and 4 Ors.
Patna High Court · (1988) PLJR 393
Penal Code, 1860 (IPC) — Section 307, 34, 379
High Courts15 May 1987Allowed
Ashoka Hotel and Restaurant and Another Vs Additional Superintendent, Commercial Taxes and Others
Patna High Court · (1987) PLJR 1156 : (1988) 69 STC 371
Constitution (Forty-Sixth Amendment) Act, 1982 — Section 6, 6(1), 6(2)
High Courts14 May 1987Allowed
Chairman-cum-Managing Director Vs State of Bihar and others
Patna High Court · (1987) PLJR 1140
Bihar Shops and Establishments Act, 1953 — Section 4Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1)Mines Act, 1952 — Section 2, 2(j)