High Courts13 Jul 1987
Divisional Manager (Collieries) of T.I.S. Co. Ltd. Vs Asstt. Electrical Engineer and Others
Patna High Court · (1988) 36 BLJR 131
Electricity Act, 1910 — Section 26
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 1,962 of 2,660
High Courts13 Jul 1987Dismissed
Md. Maqsood Alam and Others Vs The State of Bihar and Others
Patna High Court · (1987) PLJR 958
Constitution of India, 1950 — Article 166(3)Criminal Procedure Code, 1973 (CrPC) — Section 340(1)
High Courts10 Jul 1987Allowed
Rohtas Industries Ltd. Vs Ghanshyam Das Premi and Others
Patna High Court · (1987) 35 BLJR 798 : (1988) PLJR 125
Industrial Disputes Act, 1947 — Section 10, 2A, 33A, 33C, 36
High Courts09 Jul 1987
Sobh Nath Yadav Vs State of Bihar
Patna High Court · (1988) 36 BLJR 260
Penal Code, 1860 (IPC) — Section 302, 307
High Courts08 Jul 1987
Chandra Mohan Mahto Vs State of Bihar and Others
Patna High Court · (1988) 36 BLJR 110
Constitution of India, 1950 — Article 226, 227
High Courts07 Jul 1987Dismissed
The Management of Ranchi Electric Supply Co., Ltd. Ranchi Vs State of Bihar and others
Patna High Court · (1989) PLJR 430
Industrial Disputes Act, 1947 — Section 10(1), 11, 7, 7(5)
High Courts07 Jul 1987
Nakul Mahto and Others Vs Chhuta Monjhi and Others
Patna High Court · (1988) 36 BLJR 74
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts07 Jul 1987Dismissed
Narendra Prasad and Another Vs State of Bihar and Others
Patna High Court · AIR 1988 Patna 222 : (1988) 36 BLJR 44
Bihar Cinemas (Regulation) Act, 1954 — Section 9Bihar Cinemas (Regulation) Rules, 1974 — Rule 4
High Courts06 Jul 1987Allowed
M/s Champaran Sugar Company Limited Vs State of Bihar and Others
Patna High Court · (1989) PLJR 543
Constitution of India, 1950 — Article 252(1)Water (Prevention and Control of Pollution) Cess Act, 1977 — Section 10(1), 10(2), 10(2)(15), 14, 2(c)
High Courts06 Jul 1987
Sharfuddin and Others Vs Bibi Khatija and Another
Patna High Court · AIR 1988 Patna 58 : (1988) 36 BLJR 53
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(d)
High Courts06 Jul 1987
Chota Nagpur Engineering Works Pvt. Ltd. and Another Vs Union of India (UOI) and Another
Patna High Court · (1988) 36 BLJR 108
COMPANIES ACT, 1956 — Section 34Electricity Act, 1910 — Section 24
High Courts06 Jul 1987
Baij Nath Gupta and Others Vs State of Bihar and Others
Patna High Court · (1988) 36 BLJR 211 : (1988) PLJR 15
Constitution of India, 1950 — Article 14, 15, 16, 19, 39
High Courts03 Jul 1987Dismissed
Depta Tewari and Others Vs State of Bihar and Others
Patna High Court · (1987) PLJR 1037
Evidence Act, 1872 — Section 3
High Courts03 Jul 1987
Jugal Mahato Vs State of Bihar and Others
Patna High Court · (1988) 36 BLJR 127 : (1988) PLJR 619
Chotanagpur Tenancy Act, 1908 — Section 46, 71A, 72
High Courts03 Jul 1987
Commissioner of Income Tax Vs Gopal Narain Singh
Patna High Court · (1987) 66 CTR 29 : (1988) 170 ITR 72 : (1988) 36 TAXMAN 54
Income Tax Act, 1961 — Section 256, 260
High Courts03 Jul 1987Dismissed
Ganga Ho Vs State of Bihar and Others
Patna High Court · AIR 1988 Patna 287 : (1988) PLJR 39
Chotanagpur Tenancy Act, 1908 — Section 1Evidence Act, 1872 — Section 114
High Courts03 Jul 1987
Brij Mohan Jha and Others Vs State of Bihar
Patna High Court · (1988) 36 BLJR 117
Penal Code, 1860 (IPC) — Section 114, 302
High Courts03 Jul 1987
Commissioner of Income Tax Vs M.N. Chatterjee
Patna High Court · (1988) 170 CTR 87 : (1987) 64 CTR 314 : (1988) 170 ITR 87 : (1987) 35 TAXMAN 219
Income Tax Act, 1961 — Section 271(1)
High Courts02 Jul 1987
Harendra Singh and Others Vs Rajendra Singh and Others
Patna High Court · (1988) 36 BLJR 510 : (1988) PLJR 602
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145
High Courts01 Jul 1987
Ram Deo Yadav and Others Vs State of Bihar
Patna High Court · (1988) CriLJ 1431
Criminal Procedure Code, 1973 (CrPC) — Section 294Penal Code, 1860 (IPC) — Section 32, 395, 60