High Courts14 Oct 1988Allowed
Smt. Geeta Devi Vs State of Bihar
Patna High Court · (1989) 37 BLJR 77 : (1989) PLJR 552
Essential Commodities Act, 1955 — Section 2, 7
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,942 of 2,661
High Courts14 Oct 1988
Shaikh Mohammad Ali and Others and Dr. Geeta Singh and Others Vs The Bihar State Housing Board and Others
Patna High Court · (1989) 37 BLJR 361 : (1989) PLJR 477
Constitution of India, 1950 — Article 226, 227
High Courts11 Oct 1988
Mrs. Pramila Bhagat Vs Ajit Raj Singh Bhagat
Patna High Court · AIR 1989 Patna 163
Special Marriage Act, 1954 — Section 28, 34(2)
High Courts11 Oct 1988
Commissioner of Income Tax Vs S.P. Viz Construction Co. (No. 2)
Patna High Court · (1989) 176 ITR 44 : (1989) 44 TAXMAN 204
Income Tax Act, 1961 — Section 129, 142(1), 143(2), 153, 271
High Courts11 Oct 1988
Vijoy Cloth Stores Vs Commissioner of Income Tax
Patna High Court · (1989) 77 CTR 227 : (1989) 176 ITR 50 : (1989) 42 TAXMAN 110
Income Tax Act, 1961 — Section 184, 184(7), 185, 187, 2(23)
High Courts11 Oct 1988
COMMISSIONER OF Income Tax Vs S. P. VIZ CONSTRUCTION CO. (NO. 1).
Patna High Court · (1989) 77 CTR 125 : (1989) 176 ITR 34 : (1989) 44 TAXMAN 373
Income Tax Act, 1961 — Section 129, 139, 140A, 143, 144
High Courts11 Oct 1988
Commissioner of Income Tax Vs S.P. Viz Construction Co. (No. 3)
Patna High Court · (1989) 176 ITR 47 : (1989) 44 TAXMAN 324
Income Tax Act, 1961 — Section 271(1)
High Courts11 Oct 1988Dismissed
Menospak Engineering (P) Ltd. and Another Vs Bihar State Financial Corporation and Others
Patna High Court · (1989) 37 BLJR 40 : (1988) PLJR 1140
COMPANIES ACT, 1956 — Section 3Constitution of India, 1950 — Article 226, 227, 299State Financial Corporations Act, 1951 — Section 29, 30, 31
High Courts08 Oct 1988Dismissed
Food Corporation of India Vs The Bihar State Agricultural Marketing Board and others
Patna High Court · (1989) PLJR 285
Essential Commodities Act, 1955 — Section 3
High Courts05 Oct 1988Dismissed
Krishna Nand Choudhary Vs Punjab National Bank and another
Patna High Court · (1989) PLJR 930
Constitution of India, 1950 — Article 137, 226, 26, 32
High Courts05 Oct 1988Allowed
Parmeshwar Kumar Agarwala Vs Bihar State Electricity Board, Patna and Others
Patna High Court · AIR 1989 Patna 197 : (1989) 37 BLJR 32 : (1989) PLJR 40
Electricity (Supply) Act, 1948 — Section 46, 49Electricity Act, 1910 — Section 26, 26(6)
High Courts05 Oct 1988Dismissed
Ram Lakhan Missir Vs Pandit Raghunandan Missir and Others
Patna High Court · AIR 1989 Patna 145
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts03 Oct 1988Allowed
Pushpita Chakraborty Vs Sri Shankar Chakraborty
Patna High Court · (1988) PLJR 95
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts30 Sept 1988Allowed
Suresh Chandra Chaudhary Vs Ranjana Devi and Others
Patna High Court · (1991) 39 BLJR 837 : (1991) 2 PLJR 490
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1A, Order 23 Rule 1A
High Courts30 Sept 1988Allowed
Md. Fahimuddin Vs Godhan Prasad Singh and Another
Patna High Court · (1992) 2 PLJR 352
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14, 14(3), 14(4)
High Courts30 Sept 1988Dismissed
Anant Bihari Jha Vs State of Bihar and Others
Patna High Court · (1989) 37 BLJR 382 : (1989) PLJR 608
High Courts30 Sept 1988Allowed
Mahesh Chandra Jha Vs State of Bihar and others
Patna High Court · (1988) PLJR 275
High Courts30 Sept 1988Allowed
Aided and Minorities Primary Teachers Association, Jamshedpur and Another Vs The State of Bihar and Others
Patna High Court · (1989) PLJR 578
High Courts30 Sept 1988Dismissed
Sarda Nandan Pathak and Others Vs State of Bihar and Others
Patna High Court · (1989) PLJR 624
High Courts30 Sept 1988Allowed
Mahesh Chandra Jha Vs State of Bihar and Others
Patna High Court · (1989) PLJR 275