High Courts22 Aug 1989Dismissed
Laxmi and Company Vs Savitri Devi Agarwal (Loyalka) and Others
Patna High Court · (1990) ACJ 450 : (1990) 2 PLJR 174
Motor Vehicles Act, 1988 — Section 110B
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,928 of 2,661
High Courts21 Aug 1989Allowed
Muta Mahto and 12 Ors Vs The State of Bihar and Another
Patna High Court · (1990) 2 PLJR 16
Criminal Procedure Code, 1973 (CrPC) — Section 147, 482Penal Code, 1860 (IPC) — Section 147, 148, 379, 426, 78
High Courts21 Aug 1989Allowed
Tata Iron and Steel Company Vs Union of India(UOI)
Patna High Court · (1990) 45 ELT 221
Central Excises and Salt Act, 1944 — Section 35B
High Courts21 Aug 1989
Commissioner of Income Tax Vs Smt. Bibi Zaibunnisa
Patna High Court · (1990) 185 ITR 284 : (1990) 52 TAXMAN 45
Income Tax Act, 1961 — Section 143(1), 263
High Courts19 Aug 1989Allowed
Devanti Devi and Others Vs State of Bihar
Patna High Court · (1990) 1 BLJR 384 : (1990) 1 PLJR 216
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts19 Aug 1989Allowed
Uma Shyam Parivar Trust, Quila House and Another Vs State of Bihar and Another
Patna High Court · AIR 1990 Patna 174 : (1990) 1 PLJR 503
Bihar Regional Development Authorities Act, 1981 — Section 37(2), 37(5), 37A, 38, 40
High Courts17 Aug 1989Dismissed
Juman Mian Vs Kanu Mian
Patna High Court · (1990) 1 PLJR 468
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1), 482
High Courts17 Aug 1989Dismissed
Mahabir Mistry Vs State of Bihar and Others
Patna High Court · (1990) 1 BLJR 295 : (1990) 1 PLJR 555
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 417, 423, 435Penal Code, 1860 (IPC) — Section 435
High Courts16 Aug 1989
General Manager, Garden Reach Shipbuilders and Engineers Ltd. Vs Presiding Officer, Labour Court and Others
Patna High Court · (1994) 3 LLJ 225
Industrial Disputes Act, 1947 — Section 10, 33(C)(2)
High Courts13 Aug 1989Dismissed
D.N. Dikshit Vs State of Bihar
Patna High Court · (1990) 2 PLJR 496
Companies Act, 1956 — Section 289Constitution of India, 1950 — Article 122, 14Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Aug 1989Dismissed
Khawaja Nasiruddin and Others Vs The State of Bihar and Others
Patna High Court · (1990) 2 PLJR 367
Administration of Evacuee Property Act, 1950 — Section 20, 25, 26, 27, 28Constitution of India, 1950 — Article 226
High Courts11 Aug 1989Allowed
Kasturi Lal and Others Vs The State of Bihar and Others
Patna High Court · (1990) 1 PLJR 184
Bihar Agricultural Produce Markets Act, 1960 — Section 22, 37, 9, 9(5)
High Courts11 Aug 1989Allowed
Bangali Prasad Singh Vs State of Bihar and Others
Patna High Court · AIR 1990 Patna 131 : (1990) 38 BLJR 385 : (1990) 1 PLJR 264
Constitution of India, 1950 — Article 245, 246Motor Vehicles Act, 1939 — Section 43A(1), 47, 48
High Courts11 Aug 1989Allowed
Matadin Agarwal and others Vs The State of Bihar and others
Patna High Court · (1989) PLJR 1172
Bihar and Orissa General Clauses Act, 1917 — Section 26
High Courts10 Aug 1989Dismissed
Sheetal Prasaid Gupta and Others Vs The State of Bihar and Others
Patna High Court · (1989) 08 PAT CK 0055
Constitution of India, 1950 — Article 123, 14, 19(1), 19(6), 213
High Courts10 Aug 1989
Union of India (UOI) Vs The Bihar State Food and Civil Supply Corp. Ltd.
Patna High Court · (1990) 2 ACC 378 : (1991) ACJ 367 : (1990) 2 PLJR 61
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts10 Aug 1989Dismissed
Union of India (UOI) Vs Bihar State Food and Civil Supply Corporation Ltd.
Patna High Court · (1990) 2 ACC 378 : (1991) ACJ 367 : AIR 1990 Patna 217 : (1990) 2 PLJR 61
Railways Act, 1890 — Section 73, 76F, 78B
High Courts09 Aug 1989
CIO Tyres Private Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (1990) 1 PLJR 397
Bihar Finance Act, 1985 — Section 21, 21(1)Bihar Sales Tax Rules, 1983 — Rule 13A
High Courts09 Aug 1989Allowed
Ram Prit Singh and Others Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 528
Bihar State Housing Board Act, 1982 — Section 23
High Courts09 Aug 1989Allowed
Deo Prasad Saha and Others Vs Ravi Ravidas and Others
Patna High Court · (1990) 38 BLJR 233 : (1990) CriLJ 823 : (1990) 1 PLJR 375
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146, 147, 148