COURT ARCHIVE

Patna High Court judgments

53,207 judgments · page 1,915 of 2,661

High Courts10 May 1990

Mohd. Jainul Ansari and Others Vs Mohd. Khalil

Patna High Court · (1991) 1 BLJR 12 : (1990) 2 PLJR 378

Civil Procedure Code, 1908 (CPC) — Section 100, 60, 80, 87B, 92Constitution of India, 1950 — Article 14, 149, 38Foreign Exchange Regulation Act, 1973 — Section 12

High Courts07 May 1990Dismissed

Reyasat Ali Khan and Another Vs Bhagalpur Municipality and Others

Patna High Court · (1991) 1 BLJR 612 : (1991) 1 PLJR 633

Bihar and Orissa Municipal Survey Act, 1920 — Section 15ABihar and Orissa Municipal Survey Rules — Rule 15

High Courts04 May 1990

Shivji Prasad and Others Vs The State of Bihar and Others

Patna High Court · (1991) 1 BLJR 70 : (1991) 1 PLJR 363

Constitution of India, 1950 — Article 14, 31

High Courts04 May 1990Dismissed

Haridwar Rai Vs State of Bihar

Patna High Court · (1990) 38 BLJR 1359 : (1990) CriLJ 2651 : (1991) 1 PLJR 664

Arms Act, 1959 — Section 19(F), 27Criminal Procedure Code, 1973 (CrPC) — Section 132, 132, 197, 197Penal Code, 1860 (IPC) — Section 225, 302, 307, 326, 34

High Courts04 May 1990Allowed

Anil Kumar Sinha Vs The State of Bihar and Others

Patna High Court · (1990) 2 PLJR 347

Constitution of India, 1950 — Article 15, 16

High Courts03 May 1990Dismissed

Chito Mahto and Others Vs Lila Mahto and Others

Patna High Court · AIR 1991 Patna 186

Evidence Act, 1872 — Section 114

High Courts03 May 1990Dismissed

Najmuddin and Others Vs Bibi Nafirunnisa and Others

Patna High Court · (1990) 05 PAT CK 0022

High Courts03 May 1990Dismissed

Rajendra Sinha and Others, Shanti Kumar and Shio Murat Ram Vs The State of Bihar and Others Prabhat Kumar and Others Vs Union of India (UOI) and Others

Patna High Court · (1990) 38 BLJR 1412

Constitution of India, 1950 — Article 14, 16, 234

High Courts03 May 1990Allowed

Satyanarayan Mishra Vs Assistant Collector, C. Excise

Patna High Court · (1991) 39 BLJR 456 : (1995) 76 ELT 510

Central Excise Rules, 1944 — Rule 144Central Excises and Salt Act, 1944 — Section 11, 9B

High Courts03 May 1990Dismissed

Rajendra Sinha and Others Vs State of Bihar and Others

Patna High Court · (1990) 38 BLJR 1332 : (1990) 2 PLJR 225

Constitution of India, 1950 — Article 14, 16, 234

High Courts02 May 1990

Mahendra Mandal and Others Vs The State of Bihar

Patna High Court · (1990) 38 BLJR 1242 : (1991) CriLJ 1030 : (1991) 1 PLJR 7

Evidence Act, 1872 — Section 24, 27Penal Code, 1860 (IPC) — Section 149, 201, 302, 364

High Courts02 May 1990Dismissed

Ghaman Sahu and Another Vs Ram Deo Singh and Others

Patna High Court · (1990) 38 BLJR 1171

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 299Criminal Procedure Code, 1973 (CrPC) — Section 144, 145

High Courts02 May 1990

Padam Chandra Jain and Yogendra Sharma Vs The Chairman, Industrial Tribunal II and Others

Patna High Court · (1991) 1 BLJR 211

Industrial Disputes Act, 1947 — Section 10, 2, 25F

High Courts02 May 1990Allowed

Arjun Ram Vs State of Bihar

Patna High Court · (1992) 1 BLJR 18

Essential Commodities Act, 1955 — Section 7

High Courts30 Apr 1990Allowed

Shri Rameshwar Prasad Vs The State of Bihar and Others

Patna High Court · (1992) 1 PLJR 136

High Courts24 Apr 1990

Gita Mishra Vs Most. Adhikari Kunwar and Others

Patna High Court · (1993) 1 BLJR 358 : (1993) 2 CivCC 701

High Courts20 Apr 1990Allowed

Dr. Jyotindra Sahay Vs State of Bihar and Others

Patna High Court · (1990) 38 BLJR 926 : (1991) 1 PLJR 637

High Courts19 Apr 1990Dismissed

Sri Debi Chand Mohanlal and Others Vs Surender Kumar Dungerwal and Another

Patna High Court · (1991) 39 BLJR 941

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts19 Apr 1990Dismissed

Rajeshwar Pd. Sharma Vs State of Bihar and Others

Patna High Court · (1990) 2 PLJR 83

Arms Act, 1959 — Section 17, 17(3), 17(3)(b)Constitution of India, 1950 — Article 226

High Courts19 Apr 1990Allowed

The Oriental Fire and General Insurance Company Ltd. Vs The Union of India (UOI)

Patna High Court · (1990) 04 PAT CK 0018