COURT ARCHIVE

Patna High Court judgments

53,207 judgments · page 1,912 of 2,661

High Courts17 Aug 1990Allowed

Bharat Coking Coal Ltd. and Tata Iron and Steal Co. Ltd. Vs State of Bihar and Others Central Coalfields Ltd. and Another Vs Industrial Fuel Marketing Company and Others

Patna High Court · (1990) 38 BLJR 1395 : (1991) 1 PLJR 1

Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 4, 7, 9Constitution of India, 1950 — Article 162, 245, 246Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12, 13, 14

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High Courts17 Aug 1990

Matia Devi Vs Smt. Masani Devi and Others

Patna High Court · (1991) 39 BLJR 1234 : (1991) 2 PLJR 403

Civil Procedure Code, 1908 (CPC) — Section 10

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High Courts16 Aug 1990

The Managing Committee of Sri Tridandideo Residential Sanskrit High School Vs The Special Director Secondary Education Bihar and Others

Patna High Court · (1990) 38 BLJR 1303 : (1990) 2 PLJR 557

Bihar Non-Government Sanskrit Schools (Taking Over of Management and Control) Ordinance, 1989 — Section 3, 4, 5

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High Courts16 Aug 1990Allowed

Shri Durga Prasad Vs The State of Bihar

Patna High Court · (1990) 08 PAT CK 0025

Criminal Procedure Code, 1973 (CrPC) — Section 260, 261, 262, 263, 264Prevention of Food Adulteration (Amendment) Act, 1976 — Section 15, 16(1), 16A, 20

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High Courts09 Aug 1990

Bindeshwar Prasad and Others Vs The State of Bihar and Others

Patna High Court · (1992) 1 PLJR 185

Constitution of India, 1950 — Article 14, 16

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High Courts07 Aug 1990Dismissed

Allama Iqbal College Teacher''s Association and Others Vs The State of Bihar and Others

Patna High Court · (1991) 1 BLJR 58 : (1991) 1 PLJR 345

Constitution of India, 1950 — Article 226, 29, 30

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High Courts07 Aug 1990Dismissed

Braj Kishore Sinha Vs Smt. Rekha Sinha and Another

Patna High Court · (1990) 08 PAT CK 0007

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High Courts06 Aug 1990

Commissioner of Wealth Tax Vs Ginni Devi Jalan

Patna High Court · (1990) 186 ITR 168 : (1991) 54 TAXMAN 389

Wealth Tax Act, 1957 — Section 35, 5(1)

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High Courts06 Aug 1990Dismissed

Chandeshwar Das Vs The State of Bihar and Others

Patna High Court · (1990) 2 PLJR 404

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High Courts04 Aug 1990

The Services Housing Co-operative Society Limited Vs The State of Bihar and Others

Patna High Court · (1990) 08 PAT CK 0013

Bihar Municipal Corporation Act, 1978 — Section 2, 2(3)Municipal Act, 1922 — Section 4, 6Patna Municipal Corporation Act, 1951 — Section 130, 133, 134, 135

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High Courts03 Aug 1990