High Courts05 Aug 1998Dismissed
Nutan Jha Vs The State of Bihar and Others
Patna High Court · (1998) 3 BLJR 2291 : (1998) 3 PLJR 403
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,719 of 2,661
High Courts05 Aug 1998Allowed
Hem Narayan Singh Vs State of Bihar and Others
Patna High Court · (1998) 3 PLJR 213
High Courts05 Aug 1998
Rajiv Dutta Verma Vs State of Bihar and Others
Patna High Court · (1998) 3 PLJR 217
Dowry Prohibition Act, 1961 — Section 3, 4
High Courts04 Aug 1998
Savitri Devi Vs State of Bihar and Others
Patna High Court · (1998) 3 PLJR 770
High Courts04 Aug 1998Allowed
Suketh Sah and others Vs State of Bihar and another
Patna High Court · (1998) 3 PLJR 317
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 354
High Courts04 Aug 1998Dismissed
Indian Union Muslim League and Others Vs Union of India(UOI) and Others
Patna High Court · AIR 1998 Patna 156 : (1998) 3 PLJR 196
Constitution of India, 1950 — Article 155, 156, 156(1), 159, 310
High Courts03 Aug 1998Dismissed
Poddar Trading Corporation Vs State of Bihar and Others
Patna High Court · (1999) 47 BLJR 221 : (1998) 3 PLJR 425
Bihar Sales Tax Rules, 1983 — Rule 19, 19(1)
High Courts03 Aug 1998Dismissed
Prabhakar Jha Vs State of Bihar and Others
Patna High Court · (1998) 3 PLJR 906
High Courts03 Aug 1998
Arun Kumar Vs The State of Bihar and Others
Patna High Court · (1998) 08 PAT CK 0009
Constitution of India, 1950 — Article 226
High Courts31 Jul 1998Dismissed
Mohd. Moinuddin Vs Haliman Nisha and Others
Patna High Court · (2000) ACJ 532 : (1998) 3 BLJR 2293 : (1999) 1 PLJR 37
Motor Vehicles Act, 1988 — Section 110A, 92A
High Courts31 Jul 1998Dismissed
P. Con Vs Mettalurgical and Engineering Consultants (India) Ltd. and Another
Patna High Court · (1998) 3 BLJR 2297
High Courts31 Jul 1998Allowed
Kedar Nath Ram and Kanhaya Prasad Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 376
Bihar Finance Code — Rule 78
High Courts31 Jul 1998Dismissed
Bibi Zafira Khatoon and Others Vs Md. Hussain and another
Patna High Court · (1998) 3 PLJR 315
High Courts30 Jul 1998Allowed
Sri Durga Cement Company, Ltd. Vs State of Bihar and Others
Patna High Court · (1998) 3 BLJR 1888 : (1999) 1 PLJR 617
Bihar Finance Act, 1981 — Section 47
High Courts30 Jul 1998Allowed
Kailash Mandal and Others Vs State of Bihar
Patna High Court · (1999) CriLJ 891 : (1998) 3 PLJR 751
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts30 Jul 1998Dismissed
Subash Chaudhur and Others Vs The State of Bihar
Patna High Court · (1998) 3 PLJR 815 : (1999) 3 RCR(Criminal) 107
Criminal Procedure Code, 1973 (CrPC) — Section 107Juvenile Justice Act, 1986 — Section 21, 22, 26, 32Penal Code, 1860 (IPC) — Section 148, 167, 302
High Courts30 Jul 1998
Kamleshwari Ram. Vs Smt. Kaushalya Devi and Another
Patna High Court · (1998) 07 PAT CK 0004
Guardians and Wards Act, 1890 — Section 9, 9(1), 9(2)
High Courts30 Jul 1998Dismissed
Yadubansh Prasad Sharma Vs Union of India (UOI) and Others
Patna High Court · (1999) 1 PLJR 349
High Courts29 Jul 1998
Sheo Shankar Prasad Singh and Others Vs Union of India (UOI)
Patna High Court · (1998) 3 BLJR 2174 : (1998) 3 PLJR 163
Army Act, 1950 — Section 122, 123, 37, 52, 63Penal Code, 1860 (IPC) — Section 34
High Courts28 Jul 1998Dismissed
Citizens Council, Jamshedpur Vs State of Bihar and Others
Patna High Court · AIR 1999 Patna 1 : (1998) 3 BLJR 2156 : (1998) 3 PLJR 392 : (1999) 1 RCR(Civil) 540
Constitution of India, 1950 — Article 226Environment (Protection) Act, 1986 — Section 3