High Courts07 Jan 1999Allowed
Indu Kumari @ Indu Devi and Others Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 875
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1), 9
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,702 of 2,661
High Courts05 Jan 1999Dismissed
Pairu Mian and Md. Seraj Mien Vs The State of Bihar
Patna High Court · (1999) 1 PLJR 649
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Jan 1999Allowed
Mohan Mishra Vs The State of Bihar
Patna High Court · (1999) 1 PLJR 426
Arms Act, 1959 — Section 25(1B), 26, 35Penal Code, 1860 (IPC) — Section 182, 211
High Courts05 Jan 1999Dismissed
Somesh Chandra Biswas Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 482
High Courts05 Jan 1999
Sushil Kumar Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 405
High Courts04 Jan 1999Dismissed
Bhikhi Lal Mixed Cold Storage Pvt Ltd. and Others Vs State of Bihar and Others
Patna High Court · (1999) 3 PLJR 395
Companies Act, 1956 — Section 10, 10(2), 159, 160, 161
High Courts04 Jan 1999Dismissed
Bhikhi Lal Mixed Cold Storage Pvt. Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 411
Companies Act, 1956 — Section 10, 10(2), 159, 160, 161
High Courts03 Jan 1999Dismissed
Shiva Shankar Pandey and Others, etc. Vs State of Bihar
Patna High Court · (2000) CriLJ 435
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts01 Jan 1999Allowed
Maharani Adhirani Kamsundari Vs District Judge
Patna High Court · (1999) 2 BLJR 1037 : (1999) 1 PLJR 753
Succession Act, 1925 — Section 372, 373, 373(3)
High Courts24 Dec 1998
Prakash Mandal Vs The State of Bihar
Patna High Court · (1999) 1 PLJR 513
Penal Code, 1860 (IPC) — Section 109, 376
High Courts24 Dec 1998
The State of Bihar and Others Vs Kumari Abha
Patna High Court · (1999) 1 BLJR 307
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Dec 1998Dismissed
Bihar Air Products Limited Vs The Presiding Officer, Labour Court and Another
Patna High Court · (1999) 1 PLJR 883
Bihar Shops and Establishments Act, 1953 — Section 2(5), 26, 26(2)Constitution of India, 1950 — Article 226, 227
High Courts24 Dec 1998
Ram Sewak Choudhary and Others Vs The State of Bihar and Others
Patna High Court · (1999) 1 BLJR 513
Constitution of India, 1950 — Article 14, 16
High Courts24 Dec 1998
Vandana Kumari Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 475
Bihar Medical Attendance Rules, 1992 — Rule 26
High Courts24 Dec 1998Allowed
Neeru Dubey @ Neeru Devi and Another Vs Govindji Dubey
Patna High Court · (1999) 1 PLJR 368
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 112
High Courts24 Dec 1998
Ram Narayan Das Vs The State of Bihar and Others
Patna High Court · (1998) 12 PAT CK 0008
Bihar Tenancy Act, 1885 — Section 48E, 48E(10), 48E(6)
High Courts23 Dec 1998
Ishwar Prasad Jhunjhunwala and Others Vs Lalit Kr. Dalmia and Others Sri. Lalit Mohan Dalmia and Another Vs State of Bihar and Others
Patna High Court · (1999) 1 PLJR 439
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 5, 8, 8(1)Bihar Buildings (Lease, Rent and Eviction) Control Rules, 1983 — Rule 3
High Courts23 Dec 1998
Kalicharan Paswan and Others Vs State of Bihar
Patna High Court · (1999) 1 BLJR 501 : (1999) 1 PLJR 541
Penal Code, 1860 (IPC) — Section 201, 304B, 498, 498A
High Courts23 Dec 1998
In Re: Rohtas Industries Ltd. (in liquidation)
Patna High Court · (1999) 2 LLJ 222 : (1999) 1 PLJR 477
Companies Act, 1956 — Section 445(3)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 17, 2
High Courts22 Dec 1998Allowed
Girdhari Mahto and Another Vs State of Bihar
Patna High Court · (1999) 1 BLJR 538 : (1999) 1 PLJR 518
Penal Code, 1860 (IPC) — Section 304