High Courts04 Feb 1999
Devendra Yadav Vs The State of Bihar
Patna High Court · (1999) 1 PLJR 732
Juvenile Justice Act, 1986 — Section 21, 22, 23, 32Penal Code, 1860 (IPC) — Section 149, 302
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,699 of 2,661
High Courts04 Feb 1999Dismissed
Bhimsen Kumar and Another Vs State of Bihar and Others
Patna High Court · (1999) 1 BLJR 498
Constitution of India, 1950 — Article 16
High Courts04 Feb 1999Dismissed
Harish Chandra Pandey Vs State of Bihar and Others
Patna High Court · (1999) 1 BLJR 240 : (1999) 1 PLJR 702
Criminal Procedure Code, 1973 (CrPC) — Section 304, 307, 311, 313, 386Penal Code, 1860 (IPC) — Section 109, 149, 302, 307, 323
High Courts03 Feb 1999Allowed
Vijay Kumar Vs State of Bihar and Others
Patna High Court · (1999) 1 PLJR 621
High Courts03 Feb 1999Dismissed
Ram Singari Devi and Others Vs Lokshman Prasad Bhagat and Others
Patna High Court · (1999) 1 BLJR 667
High Courts03 Feb 1999
Raushan Rishu and Another Vs State of Bihar and Others
Patna High Court · AIR 1999 Patna 99 : (1999) 47 BLJR 711 : (1999) 9 PLJR 24
Constitution of India, 1950 — Article 226
High Courts03 Feb 1999Allowed
Parmottam Prasad Singh Vs State of Bihar and Others
Patna High Court · AIR 1999 Patna 166 : (1999) 47 BLJR 716 : (1999) 1 PLJR 708
Bihar Regional Development Authorities Act, 1981 — Section 53
High Courts03 Feb 1999Dismissed
Prem Kumar Pathak, ''Jyoti'' Vs The State of Bihar and Others
Patna High Court · (1999) 02 PAT CK 0022
High Courts03 Feb 1999
Rajiv Ranjan Choudhary Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 802
High Courts02 Feb 1999
Mani Bhushan Kumar Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 749
High Courts02 Feb 1999Allowed
Kumar Varun Vs The State of Bihar and Others
Patna High Court · (1999) 1 BLJR 481
Constitution of India, 1950 — Article 14, 15, 166, 21
High Courts02 Feb 1999Allowed
Mushar Dusadh and Others Vs Radha Krishna Mahto @ Umesh Narain Mehta and Others
Patna High Court · (1999) 1 BLJR 605 : (1999) 1 PLJR 750
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts01 Feb 1999
Social Welfare Employees Union Bihar State Social Welfare Advisory Board Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 647
High Courts01 Feb 1999Allowed
Ram Prasad Vs State of Bihar and Others
Patna High Court · (1999) 47 BLJR 666 : (1999) 3 LLJ 837
Bihar Pension Rules, 1950 — Rule 43
High Courts01 Feb 1999
The Oriental Insurance Company Ltd. Vs Shaji Devi and Another
Patna High Court · (1999) 1 PLJR 871
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts29 Jan 1999Dismissed
Tejendra Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 768
High Courts29 Jan 1999
Jagdish Choudhary and Others Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 744
Constitution of India, 1950 — Article 226, 227
High Courts29 Jan 1999Dismissed
Patna Branch A.G. Office Housing Co-operative Society Ltd. Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 711
High Courts29 Jan 1999Allowed
Nand Lal Prasad Jaiswal @ Nand Lal Prasad Vs State of Bihar and Others
Patna High Court · (1999) 1 BLJR 526 : (1999) 1 PLJR 562
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144, 380Penal Code, 1860 (IPC) — Section 107, 151, 188
High Courts29 Jan 1999Dismissed
Chandra Nath Thakur and Others Vs The Bihar Sanskrit Shiksha Board and Others
Patna High Court · (1999) 1 BLJR 456 : (1999) 1 PLJR 529
Constitution of India, 1950 — Article 213, 226