High Courts14 Oct 1999Dismissed

Imtiaz Ansari Vs State of Bihar

Patna High Court · (2000) CriLJ 2576 : (2000) 2 PLJR 517

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 366, 366A, 376, 376(1)