High Courts02 Apr 2002
Commissioner, Commercial Taxes and Another Vs Swarn Rekha Cokes and Coal Pvt. Ltd. and Others
Patna High Court · (2002) 04 PAT CK 0060
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,520 of 2,661
High Courts02 Apr 2002
S.C.I. India Ltd. Vs State of Bihar and Others
Patna High Court · (2002) 04 PAT CK 0052
High Courts02 Apr 2002
Ram Chandra Ram Vs State of Bihar and Others
Patna High Court · (2002) 50 BLJR 896 : (2002) 3 LLJ 715 : (2002) 2 PLJR 309
Bihar Service Code, 1952 — Rule 97
High Courts02 Apr 2002Dismissed
Dinesh Mishra Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 655
High Courts02 Apr 2002
Ramawatar Jha Vs The Bihar State Elec. Board
Patna High Court · (2002) 2 PLJR 616
High Courts02 Apr 2002Dismissed
Shobh Nath Ram @ Subh Narayan Ram Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 457
Penal Code, 1860 (IPC) — Section 324
High Courts02 Apr 2002
Vijay Sen Singh Vs The State of Bihar and Others
Patna High Court · (2002) 04 PAT CK 0017
High Courts22 Mar 2002Dismissed
Biseshwar Das Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 362
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 204, 204(1)Penal Code, 1860 (IPC) — Section 120B, 34, 406, 409, 414
High Courts22 Mar 2002Dismissed
Vijay Krishna Vs Shri Nitish Kumar and Others
Patna High Court · (2002) 03 PAT CK 0112
High Courts22 Mar 2002Dismissed
Ashok Kumar Bajaj Vs The State of Bihar and Others
Patna High Court · AIR 2002 Patna 88 : (2002) 2 PLJR 674
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 62
High Courts22 Mar 2002Dismissed
Ajay Kumar Rana and Others Vs State of Bihar and Others
Patna High Court · (2002) 03 PAT CK 0094
High Courts22 Mar 2002Dismissed
Bhartendu Prasad Deb Vs The State of Bihar and Another
Patna High Court · (2002) 03 PAT CK 0068
High Courts22 Mar 2002Dismissed
Mithilesh Thakur and Others Vs Radha Devi and Others
Patna High Court · (2002) 03 PAT CK 0049
High Courts22 Mar 2002Allowed
Shyam Narayan Roy Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 597
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145, 397
High Courts21 Mar 2002Dismissed
Chandrika Singh and Bidya Nand Singh Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 715
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 307, 320, 323Probation of Offenders Act, 1958 — Section 3
High Courts21 Mar 2002
Rajesh Ranjan Sanjay Vs Union of India (UOI) and Others
Patna High Court · (2002) 2 PLJR 641
High Courts21 Mar 2002Dismissed
Pankaj Kumar Choudhary @ Pankaj Kumar Pani Vs State of Bihar and Others
Patna High Court · (2002) 03 PAT CK 0097
High Courts21 Mar 2002Dismissed
Dilip Kumar Mukherjee Vs Union of India (UOI) and Others
Patna High Court · (2002) 03 PAT CK 0088
High Courts21 Mar 2002Dismissed
Bhupendra Nath Srivastava and Another Vs State of Bihar
Patna High Court · (2002) 03 PAT CK 0084
High Courts21 Mar 2002Dismissed
Khelanand Mishra @ Shiv Kumar Mishra, Samrendra Kumar Mishra, Amrendra Kumar Mishra and Babloo Mishra Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 596
Penal Code, 1860 (IPC) — Section 109, 307, 323, 326