High Courts03 Aug 2022Disposed Of
Nishant Singh Vs Sahara India Mass Communication
Patna High Court · (2022) 08 PAT CK 0006
Arbitration And Conciliation Act, 1996 — Section 11
COURT ARCHIVE
Patna High Court judgments
55,963 judgments · page 149 of 2,799
High Courts02 Aug 2022Allowed
Ashok Kumar Gupta @ Ashok Kumar Vs State Of Bihar
Patna High Court · (2022) 08 PAT CK 0010
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 420, 447, 467, 468, 471
High Courts02 Aug 2022Dismissed
Smita Kumari @ Smita Devi Vs State Of Bihar
Patna High Court · (2022) 08 PAT CK 0009
Code Of Criminal Procedure, 1973 — Section 372, 378(2)Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 304II, 307, 323, 341, 506Criminal Procedure Code (Amendment) Act, 2008 — Section 2(wa)
High Courts02 Aug 2022Allowed
Sonu Akhtar Khan Vs State Of Bihar
Patna High Court · (2022) 08 PAT CK 0008
Constitution Of India, 1950 — Article 20(3)Indian Penal Code, 1860 — Section 120B, 201, 302, 364AEvidence Act, 1872 — Section 25, 26, 27
High Courts02 Aug 2022Dismissed
M/S Gauri Shankar Indane Service Kuchaikote Vs Indian Oil Corporation Ltd
Patna High Court · (2022) 08 PAT CK 0001
High Courts01 Aug 2022Dismissed
Jagdish Prasad Khandelwal @ Jagdish Khandelwal Vs Vikash Agrawal
Patna High Court · (2022) 08 PAT CK 0002
High Courts29 Jul 2022Disposed Of
Anand Kumar Chaudhary Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0092
High Courts29 Jul 2022Disposed Of
Raman Kumar Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0091
High Courts29 Jul 2022Disposed Of
Tripurari Jha Vs Union Of India
Patna High Court · (2022) 07 PAT CK 0090
Constitution Of India, 1950 — Article 226
High Courts29 Jul 2022Disposed Of
Shambhu Kumar Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0089
Constitution Of India, 1950 — Article 226
High Courts28 Jul 2022Dismissed
Jitendra Nath Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0083
Indian Penal Code, 1860 — Section 34, 120B, 409, 467, 468, 471
High Courts28 Jul 2022Dismissed
Dewaki Devi Vs Surendra Prasad Alias Suresh Prasad
Patna High Court · (2022) 07 PAT CK 0082
Code Of Civil Procedure, 1908 — Order 7 Rule 11(a), Order 7 Rule 11(d)Bihar Tenancy Act, 1885 — Section 103B
High Courts28 Jul 2022Allowed
Kalpana Kumari Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0081
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154, 154(1), 154(3), 156(3), 239Indian Penal Code, 1860 — Section 34, 406, 420
High Courts28 Jul 2022Allowed
Awadhesh Prasad @ Awadhesh Subba Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0079
Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(g), 3(1)(r), 3(2)(v)
High Courts28 Jul 2022Allowed
Mukesh Kumar Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0078
Indian Penal Code, 1860 — Section 307, 323, 341, 386Arms Act, 1959 — Section 27Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v)
High Courts28 Jul 2022Dismissed
Vikesh Kumar @ Bhalu Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0077
Indian Penal Code, 1860 — Section 376, 376(2)Code Of Criminal Procedure, 1973 — Section 164, 313Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts27 Jul 2022Disposed Of
Sunil Kumar Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0085
Petroleum Rules, 2002 — Rule 149
High Courts27 Jul 2022Disposed Of
M/S Encore Digitech Pvt. Ltd Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0084
Bihar & Orissa Public Demands Recovery Act, 1914 — Section 7, 9
High Courts27 Jul 2022Disposed Of
Binod Kumar Panday Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0080
Bihar & Orissa Public Demands Recovery Act, 1914 — Section 7, 9
High Courts26 Jul 2022Disposed Of
Harshita @ Harshita Devi Vs Dr. Hirendra Kumar
Patna High Court · (2022) 07 PAT CK 0075
Hindu Marriage Act, 1955 — Section 13(1)