High Courts23 Aug 2022Dismissed
Lal Bahadur Ram Vs State Of Bihar
Patna High Court · (2022) 08 PAT CK 0065
COURT ARCHIVE
Patna High Court judgments
55,963 judgments · page 146 of 2,799
High Courts23 Aug 2022Dismissed
Paramhans Kumar Singh Vs State Of Bihar
Patna High Court · (2022) 08 PAT CK 0064
High Courts23 Aug 2022Disposed Of
Ahmad Mian Vs Serajul Mian
Patna High Court · (2022) 08 PAT CK 0063
High Courts23 Aug 2022Allowed
Param Pal Singh Gandhi @ Param Pal Singh Vs State Of Bihar
Patna High Court · (2022) 08 PAT CK 0062
Code Of Criminal Procedure, 1973 — Section 227
High Courts23 Aug 2022Disposed Of
Union Of India Vs Rajeev Ranjan
Patna High Court · (2022) 08 PAT CK 0061
Arbitration And Conciliation Act, 1996 — Section 9(1)(ii)(b), 9(1)(ii)(c), 34, 37Code of Civil Procedure, 1908 — Section 151
High Courts22 Aug 2022Disposed Of
Manish Kumar Chand Vs State Of Bihar
Patna High Court · (2022) 08 PAT CK 0072
Bihar & Orissa Public Demands Recovery Act, 1914 — Section 9
High Courts22 Aug 2022Allowed
Pankaj Kumar Ghosh Vs State Of Bihar
Patna High Court · (2022) 08 PAT CK 0071
High Courts22 Aug 2022Allowed
Bajrangi Singh @ Sandeep Singh @ Bajrangi Vs State Of Bihar
Patna High Court · (2022) 08 PAT CK 0070
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 167(2), 167(2)(a)(ii), 360, 438Bihar Prohibition And Excise Act, 2016 — Section 30, 30(a), 38(i), 38(ii), 76(1), 76(2)
High Courts22 Aug 2022Dismissed
Vashist Narayan Kumar Vs State Of Bihar
Patna High Court · (2022) 08 PAT CK 0068
High Courts22 Aug 2022Partly Allowed
Ram Sewak Singh Vs Babita Devi Wife
Patna High Court · (2022) 08 PAT CK 0067
High Courts22 Aug 2022Allowed
Laxmi Prasad Nayak Vs Jibintara Khatoon
Patna High Court · (2022) 08 PAT CK 0066
Code Of Civil Procedure, 1908 — Section 30, Order 16 Rule 5, Order 16 Rule 6Evidence Act, 1872 — Section 165Bihar Buildings (Lease Rent And Eviction) Control Act, 1947 — Section 11(d)
High Courts22 Aug 2022Disposed Of
Sugiya Devi @ Sarita Devi Vs State Of Bihar
Patna High Court · (2022) 08 PAT CK 0047
Constitution Of India, 1950 — Article 215Bihar Prohibition and Excise Rules, 2021 — Rule 12BBihar Prohibition and Excise Act, 2016 — Section 13, 30(a), 37(b), 37(c), 38(1), 41(1), 56, 58, 92, 93
High Courts18 Aug 2022Disposed Of
Arun Kumar Singh Vs State Of Bihar
Patna High Court · (2022) 08 PAT CK 0042
Constitution Of India, 1950 — Article 226
High Courts18 Aug 2022Disposed Of
Dr. Ram Bilash Singh Vs State Of Bihar
Patna High Court · (2022) 08 PAT CK 0041
Constitution Of India, 1950 — Article 21Bihar Pension Rules, 1950 — Rule 45(b)Prevention of Corruption Act, 1988 — Section 7, 9
High Courts18 Aug 2022Allowed
Ratnesh Rai Vs State Of Bihar
Patna High Court · (2022) 08 PAT CK 0040
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(1)(w), 14A(2)Code Of Criminal Procedure, 1973 — Section 437(3)Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 341, 354, 504
High Courts18 Aug 2022Allowed
Ram Pravesh Yadav Vs State Of Bihar
Patna High Court · (2022) 08 PAT CK 0039
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(va), 14A(2)Code Of Criminal Procedure, 1973 — Section 437(3)Indian Penal Code, 1860 — Section 34, 323, 341, 354, 379, 448, 504, 506
High Courts18 Aug 2022Allowed
Ramji Ram Vs State Of Bihar
Patna High Court · (2022) 08 PAT CK 0038
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Code Of Criminal Procedure, 1973 — Section 437(3)Indian Penal Code, 1860 — Section 109, 147, 148, 149, 201, 302, 323, 341, 448
High Courts18 Aug 2022Dismissed
Awtar Singh Vs Jay Kumar Singh
Patna High Court · (2022) 08 PAT CK 0037
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)
High Courts18 Aug 2022Dismissed
Rajeev Kumar Singh Vs Shankar Singh
Patna High Court · (2022) 08 PAT CK 0036
Code Of Civil Procedure, 1908 — Section 96, 114, 115, Order 7 Rule 11, Order 7 Rule 11(d), Order 9 Rule 13, Order 7 Rule 17