High Courts08 Jul 2003Allowed
Ashok Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2003) 07 PAT CK 0120
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,444 of 2,661
High Courts08 Jul 2003Allowed
Subhashini and Another Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 601
High Courts08 Jul 2003Dismissed
Subrat Prasad Vs The State of Bihar and Others
Patna High Court · (2003) 07 PAT CK 0110
High Courts08 Jul 2003Allowed
Madan Sharma and Another Vs The State of Bihar and Others
Patna High Court · (2003) 07 PAT CK 0074
High Courts08 Jul 2003Allowed
Mahabir Yadav and Others Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 287
Arms Act, 1959 — Section 27Bihar Tenancy Act, 1885 — Section 106Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts08 Jul 2003Dismissed
Charchit Anand and Others Vs The State of Bihar and Others
Patna High Court · (2003) 07 PAT CK 0045
High Courts08 Jul 2003
Ras Bihari Singh Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 610
High Courts08 Jul 2003Allowed
Shashi Kumar Singh and Another Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 617
High Courts08 Jul 2003Allowed
Brajendra Jha Vs Bihar State Financial Corporation and Others
Patna High Court · (2003) 4 PLJR 157
State Financial Corporations Act, 1951 — Section 17
High Courts08 Jul 2003Dismissed
Radhey Shyam Pandey Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 613
Civil Services (Classification, Control and Appeal) Rules — Rule 45, 55
High Courts07 Jul 2003Dismissed
Ajay Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1537
High Courts07 Jul 2003
Gramin Gool Udyog and Others Vs The C.I.L. and Others
Patna High Court · (2003) 2 BLJR 1478 : (2003) 3 PLJR 515
High Courts07 Jul 2003Allowed
Arun Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1560 : (2003) 3 PLJR 512
High Courts07 Jul 2003Dismissed
Jhabbu Pandey Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 63
Penal Code, 1860 (IPC) — Section 307, 324
High Courts07 Jul 2003
Kamla Kant Jha Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1641
High Courts07 Jul 2003Allowed
Harendra Prasad Sahu Vs Bihar Public Service Commission and Others
Patna High Court · (2003) 2 BLJR 1475 : (2003) 3 PLJR 531
High Courts07 Jul 2003Allowed
Dwarika Pd. Keshari Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1642 : (2003) 3 PLJR 628
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts07 Jul 2003Dismissed
Krishna Bihari Tiwary and Others Vs The State of Bihar and Others
Patna High Court · (2003) 07 PAT CK 0067
High Courts04 Jul 2003Allowed
Birendra Yadav Vs State of Bihar and Others
Patna High Court · (2003) 07 PAT CK 0138
High Courts04 Jul 2003Dismissed
Smt. Sushma Sahay Vs Sanjeev Kumar
Patna High Court · (2003) 4 PLJR 335
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 24, 25