High Courts23 Jul 2003Dismissed
Sadhu Yadav Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 374
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 320, 324
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,441 of 2,661
High Courts23 Jul 2003Dismissed
Sudama Ojha Vs Brij Kumar Mishra and Others
Patna High Court · (2003) 4 PLJR 94
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts23 Jul 2003Dismissed
The Registrar, Kameshwar Singh Darbhanga Sanskrit University Vs Arbind Kumar Pandey and Others
Patna High Court · (2003) 3 PLJR 607
High Courts22 Jul 2003
Bhawesh Kumar Verma Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 72
High Courts22 Jul 2003
Pramod Kumar Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 29
Bihar Administrative Service (Recruitment by Limited Competitive Examination) Rules, 1991 — Rule 3Bihar Civil Services (Executive Branch) and the Bihar Junior Civil Services (Recruitment) Rules, 1951 — Rule 12, 2, 3, 5Constitution of India, 1950 — Article 309
High Courts22 Jul 2003Dismissed
Md. Safique @ Md. Saufi Vs State of Bihar
Patna High Court · (2005) 1 DMC 471 : (2003) 3 PLJR 652
Penal Code, 1860 (IPC) — Section 302
High Courts22 Jul 2003
Dr. Chandrika Prasad Yadav Vs The Union of India (UOI) and Others
Patna High Court · (2003) 4 PLJR 119
High Courts22 Jul 2003Allowed
Pashupati Nath Prasad Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 1719 : (2003) 4 PLJR 118
High Courts22 Jul 2003Allowed
Ram Sagar Ram and Another Vs The State of Bihar and Others
Patna High Court · (2003) 07 PAT CK 0108
High Courts22 Jul 2003Dismissed
Mohan Raut Vs The Bihar State Agriculture Marketing Board and Others
Patna High Court · (2003) 2 BLJR 1544
High Courts22 Jul 2003Allowed
Pradeep Kumar Choudhary Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 114
Bihar Private Engineering Colleges (Control) Act, 1990 — Section 5(3)
High Courts22 Jul 2003Dismissed
Smt. Iti Devi Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 1743 : (2003) 3 PLJR 797
High Courts22 Jul 2003Dismissed
Hesperia Commodities Pvt. Limited. Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 58
Companies Act, 1956 — Section 2(9), 8
High Courts22 Jul 2003Allowed
Nemani Sah and Kiran Devi Vs State and Another
Patna High Court · (2003) 3 PLJR 660
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1)
High Courts22 Jul 2003Dismissed
Dr. Uma Nath Sharan Vs State of Bihar and Another
Patna High Court · (2004) 1 BC 603 : (2003) 3 PLJR 620
Criminal Procedure Code, 1973 (CrPC) — Section 439Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts22 Jul 2003Dismissed
Hesperia Commodities Pvt. Limited Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 44
Wealth Tax Act, 1957 — Section 35(1)
High Courts21 Jul 2003
Saroj Kumari Singh Vs Union of India (UOI) and Others
Patna High Court · (2003) 3 BLJR 1717 : (2003) 4 PLJR 124
High Courts21 Jul 2003
Patha Nagar Nigam Sewa Nivrit Karamchari Sangh Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 204
High Courts21 Jul 2003Dismissed
Binay Kishore Sahi Vs State of Bihar and Others Ganesh Singh and Another Vs Bihar State Housing Board and Others
Patna High Court · (2003) 3 PLJR 770
High Courts21 Jul 2003Allowed
Smt. Phul Kumari Tripathi Vs Smt. Bina Devi @ Saraswati Devi
Patna High Court · (2003) 07 PAT CK 0019