High Courts27 Sept 2022Allowed
Matul & Ors Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0061
Indian Penal Code, 1860 — Section 143, 323, 341, 342, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 107, 313
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 141 of 2,798
High Courts27 Sept 2022Dismissed
Managing Director, Motihari Central Co-Operative Bank Ltd Vs Baidhnath Paswan
Patna High Court · (2022) 09 PAT CK 0060
High Courts27 Sept 2022Dismissed
Managing Director, Motihari Central Co-Operative Bank Ltd Vs Rajesh Kumar
Patna High Court · (2022) 09 PAT CK 0059
Bihar Co-Operative Societies Act, 1935 — Section 44AV
High Courts27 Sept 2022Disposed Of
M/S Shashi Coal Bricketing Vs Bihar State
Patna High Court · (2022) 09 PAT CK 0054
High Courts27 Sept 2022Disposed Of
SKG Sugar Mills Limited Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0053
High Courts26 Sept 2022Disposed Of
M/S. Maa Kali Industries India Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0058
High Courts26 Sept 2022Allowed
Mahendra Paswan Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0056
Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 — Rule 18
High Courts26 Sept 2022Allowed
Lalan Sada & Anr Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0055
Indian Penal Code, 1860 — Section 34, 323, 363, 366A, 376, 376D, 504Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2)Protection of Children from Sexual Offences Act, 2012 — Section 4, 6, 8
High Courts26 Sept 2022Dismissed
Baby Kumari & Ors Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0052
Bihar Water Resources Department Subordinate Engineering (Civil) Cadre Recruitment Rules, 2015 — Rule 9
High Courts26 Sept 2022Allowed
Patliputra Cooperative House Construction Society Ltd Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0051
Bihar Co-Operative Societies Act, 1935 — Section 6(2), 48
High Courts23 Sept 2022Dismissed
Banita Mohanty Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0033
Bihar Nursing Teaching Cadre Rules, 2019 — Rule 6(2)(a), 6(2)(b), 6(2)(c), 12
High Courts23 Sept 2022Dismissed
Krishnadeo Das Vs State Of Bihar And Ors
Patna High Court · (2022) 09 PAT CK 0032
High Courts23 Sept 2022Dismissed
Bachcha Singh Vs Most. Sabuj Devi
Patna High Court · (2022) 09 PAT CK 0031
Code Of Civil Procedure, 1908 — Order 5 Rule 12
High Courts22 Sept 2022Disposed Of
M/S Sky S Mart Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0071
Bihar Goods and Services Tax Act, 2017 — Section 73(9)
High Courts22 Sept 2022Allowed
Ajay Rai @ Ajay Kumar Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0070
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w), 3(I)(ii), 14A(2)Indian Penal Code, 1860 — Section 34, 376, 376GCode Of Criminal Procedure, 1973 — Section 437(3)
High Courts22 Sept 2022Dismissed
Dr. Afzal Ali Alias Dr. Afzaal Ali Vs Krishna Mohan Prasad
Patna High Court · (2022) 09 PAT CK 0069
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 15, 16, 19
High Courts22 Sept 2022Disposed Of
Maheshwar Ram Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0068
Code Of Civil Procedure, 1908 — Section 80, 100, Order 8 Rule 10
High Courts22 Sept 2022Allowed
Madhuri Singh Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0067
Constitution Of India, 1950 — Article 142Indian Penal Code, 1860 — Section 420, 498ACode Of Criminal Procedure, 1973 — Section 320, 482
High Courts22 Sept 2022Allowed
Nasra Khatoon @ Baby Khatoon Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0066
Indian Penal Code, 1860 — Section 201, 302