High Courts26 Feb 2004Allowed
Manoj Chaudhary and Others, etc. Vs State of Bihar
Patna High Court · (2004) 2 DMC 771 : (2004) 2 PLJR 854
Penal Code, 1860 (IPC) — Section 201, 304B
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,404 of 2,661
High Courts26 Feb 2004
In Re: Initiating a Contempt Proceedings under the Contempt of Courts Act, 1971, read with Article 215 of the Constitution of India against Sri Ram Krishna Pandey, Executive President, Motihari Chini Udyog
Patna High Court · (2004) 02 PAT CK 0012
High Courts26 Feb 2004Dismissed
Ram Badan Sharma and Surya Kant Sharma Vs The State of Bihar
Patna High Court · (2004) 02 PAT CK 0007
High Courts26 Feb 2004Dismissed
Smt. Usha Sinha Vs The State of Bihar and Others
Patna High Court · (2004) 02 PAT CK 0005
High Courts25 Feb 2004Allowed
Rita Devi Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 159
Bihar State Vidyalaya Shiksha Samiti Act, 2000 — Section 3(9), 8
High Courts25 Feb 2004Dismissed
Rama Shankar Tiwary Vs State of Bihar
Patna High Court · (2004) 1 BLJR 689 : (2004) 2 PLJR 432
Penal Code, 1860 (IPC) — Section 109, 120(B)
High Courts25 Feb 2004Dismissed
Gour Krishna Chatterjee Vs Union of India (UOI) and Another
Patna High Court · (2004) 02 PAT CK 0039
High Courts25 Feb 2004
Shatrughan Sharma Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 807 : (2004) 101 FLR 1230 : (2004) 3 PLJR 191
High Courts25 Feb 2004Allowed
Jitendar Bothra Vs Union of India (UOI) and Others
Patna High Court · (2004) 2 PLJR 807
Customs Act, 1962 — Section 112
High Courts24 Feb 2004
Mahendra Prasad Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 163
High Courts24 Feb 2004Allowed
Jagat Maya Devi Vs State of Bihar and Others
Patna High Court · AIR 2005 Patna 36 : (2004) 1 BLJR 760 : (2004) 2 PLJR 342
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 32
High Courts24 Feb 2004Dismissed
Rajeshwar Yadav Vs The State of Bihar and Others
Patna High Court · (2004) 02 PAT CK 0063
High Courts24 Feb 2004Allowed
Prabha Electrocastings Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 386
High Courts23 Feb 2004
Sundar Yadav and Another Vs Asha Kumari and Others
Patna High Court · (2005) 3 PLJR 339
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 11(1), 100
High Courts23 Feb 2004Allowed
Manoj Kumar and Others Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 169
High Courts23 Feb 2004Dismissed
Chief Manager, Central Bank of India and Another Vs Sandhya Sah and Others
Patna High Court · (2005) 2 BC 296 : (2004) 122 CompCas 729 : (2004) 3 PLJR 257
High Courts23 Feb 2004Dismissed
UCO Bank and Others Vs Union of India (UOI) and Others
Patna High Court · (2004) 3 PLJR 194
High Courts23 Feb 2004Allowed
Ram Kishun Murmu and Others Vs State of Bihar
Patna High Court · (2004) 2 BLJR 855 : (2004) 3 PLJR 458
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts23 Feb 2004
Ram Chandra Das Vs Bihar State Financial Corporation and Others
Patna High Court · (2004) 1 BLJR 488 : (2004) 2 PLJR 197
High Courts23 Feb 2004Allowed
Shivendra Kumar Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 298