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Patna High Court judgments

53,217 judgments · page 1,382 of 2,661

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High Courts20 Jul 2004

Birendra Kumar Vs State of Bihar and Others

Patna High Court · (2004) 4 PLJR 622

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High Courts20 Jul 2004Allowed

Shailendra Kumar Singh Vs State of Bihar and Others

Patna High Court · (2004) 2 BLJR 1434 : (2004) 3 PLJR 687

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High Courts20 Jul 2004Allowed

Dharmendra Kumar Tiwari Vs State of Bihar and Others

Patna High Court · (2004) 3 PLJR 690

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High Courts20 Jul 2004Allowed

Sri Arbind Kumar Vs The State of Bihar and Others

Patna High Court · (2004) 1 PLJR 117

Constitution of India, 1950 — Article 22, 24Criminal Procedure Code, 1973 (CrPC) — Section 167, 92Evidence Act, 1872 — Section 123, 124
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High Courts20 Jul 2004

Dr. Binod Kumar Jha Vs The Bihar State Electricity Board and Others

Patna High Court · (2005) 4 PLJR 552

Patna High Court Rules, 1916 — Rule 10, 10A, 11
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High Courts20 Jul 2004Allowed

Kamta Rai Vs The State of Bihar

Patna High Court · (2004) PLJR 1071

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302, 396
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High Courts20 Jul 2004Allowed

Saraswati Industrial Syndicate Ltd. Vs State of Bihar and Others

Patna High Court · (2004) 2 BLJR 1502 : (2005) 4 PLJR 753

Bihar Finance Act, 1981 — Section 17(5)
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High Courts20 Jul 2004

Purushottam Kumar Verma and Another Vs Shri Ram Singh and Others

Patna High Court · (2004) 4 PLJR 594

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
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High Courts19 Jul 2004

Daya Shankar Singh and Another Vs The State of Bihar

Patna High Court · (2004) 07 PAT CK 0001

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High Courts18 Jul 2004Allowed

Sri Narayan Singh Vs The State of Bihar and Others

Patna High Court · (2004) 07 PAT CK 0119

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High Courts16 Jul 2004Dismissed

Rajendra Prasad Poddar Vs The State of Bihar and Others

Patna High Court · (2004) 4 PLJR 69

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High Courts16 Jul 2004Allowed

Dharmendra Kumar Vs The State of Bihar and Others

Patna High Court · (2005) 4 PLJR 565

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High Courts16 Jul 2004Dismissed

Manoj Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2004) 07 PAT CK 0123

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High Courts16 Jul 2004Dismissed

Dr. A. Razzak and Others Vs Bibi Rubi Naz and Others

Patna High Court · (2004) 07 PAT CK 0097

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High Courts16 Jul 2004Dismissed

Ful Devi Vs State of Bihar and Others

Patna High Court · (2004) 2 BLJR 1259 : (2004) 3 PLJR 578

Evidence Act, 1872 — Section 108
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High Courts16 Jul 2004

Shiw Kumar Jiloka Vs The State of Bihar and Others

Patna High Court · (2004) 07 PAT CK 0078

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High Courts16 Jul 2004

Father Alex K. Krisummothi Joseph and Others Vs The State of Bihar and Others

Patna High Court · (2004) 3 BLJR 2420 : (2004) 4 PLJR 4

Constitution of India, 1950 — Article 220
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High Courts16 Jul 2004Allowed

Bhrigunath Singh Vs The State of Bihar and Others

Patna High Court · (2005) 1 PLJR 508

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High Courts16 Jul 2004Dismissed

Prabhakar Paswan Vs The Bihar School Examination Board and Others

Patna High Court · (2004) 4 PLJR 428

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High Courts16 Jul 2004Allowed

Mr. K.A.H. Subramanium, IAS, Chief Secretary, Government of Bihar Vs The State of Bihar and Others

Patna High Court · (2005) 2 PLJR 337

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