High Courts04 Nov 2022Disposed Of
Harihar Singh Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0033
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 137 of 2,798
High Courts04 Nov 2022Disposed Of
Adya Sharan Chaudhary Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0032
Constitution Of India, 1950 — Article 226Bihar State Legal Services Authority Regulation, 1998 — Regulation 39
High Courts04 Nov 2022Dismissed
Sanjay Paswan Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0031
Indian Penal Code, 1860 — Section 302
High Courts03 Nov 2022Disposed Of
Rakesh Kumar Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0012
Constitution Of India, 1950 — Article 39ACode of Civil Procedure, 1908 — Section 89
High Courts03 Nov 2022Disposed Of
M/S Kishore Engineering Works Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0011
Bihar Industrial Area Development Authority Act, 1973 — Section 6
High Courts03 Nov 2022Disposed Of
Anuragini Kumari Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0010
High Courts03 Nov 2022Allowed
Vikash Kumar @ Vikash Paswan Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0009
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 437(3)
High Courts03 Nov 2022Allowed
Prakash Choudhary Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0008
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 34, 302, 323, 341, 427, 447Code Of Criminal Procedure, 1973 — Section 437(3)
High Courts02 Nov 2022Disposed Of
Rakesh Kumar Roshan Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0002
Constitution Of India, 1950 — Article 226
High Courts02 Nov 2022Disposed Of
M/S Kumar Distributors Private Limited Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0001
Bihar Goods and Services Tax Rules, 2017 — Section 108(3), 117Bihar Goods and Services Tax Act, 2017 — Section 107, 140
High Courts01 Nov 2022Disposed Of
M/S RMR Chemicals Industries Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0007
High Courts01 Nov 2022Disposed Of
Kumar Aditya Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0006
High Courts01 Nov 2022Disposed Of
M/S Ishwari Polymers Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0005
High Courts01 Nov 2022Disposed Of
Shivjee Thakur Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0004
High Courts01 Nov 2022Disposed Of
M/S Mahesh Prasad Singh Vs Union Of India
Patna High Court · (2022) 11 PAT CK 0003
High Courts29 Oct 2022Dismissed
Rajgiri Singh Vs State Of Bihar
Patna High Court · (2022) 10 PAT CK 0047
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3(1), 4(1)(c), 10(2), 10(4), 26A, 35Code Of Civil Procedure, 1908 — Section 11
High Courts20 Oct 2022Dismissed
Sukhdeo Kumar Vs State Of Bihar
Patna High Court · (2022) 10 PAT CK 0038
High Courts20 Oct 2022Disposed Of
M/S Patna Iron Private Limited Vs State Of Bihar
Patna High Court · (2022) 10 PAT CK 0037
High Courts19 Oct 2022Disposed Of
Satish Kumar Vs State Of Bihar
Patna High Court · (2022) 10 PAT CK 0042
Constitution Of India, 1950 — Article 215Bihar Prohibition and Excise Rules, 2021 — Section 12ABihar Prohibition and Excise (Amendment) Rules, 2022 — Section 12A
High Courts19 Oct 2022Disposed Of
M/S. Vaishnavi Arya Industries Vs State Of Bihar
Patna High Court · (2022) 10 PAT CK 0041