High Courts07 Oct 2004Dismissed
Mastan Khan Vs Mohammad Islam
Patna High Court · (2005) 1 PLJR 529
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 2(f)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,364 of 2,661
High Courts07 Oct 2004Dismissed
Chapra District Central Co-operative Bank Limited and Another Vs Union of India (UOI) and Others
Patna High Court · (2004) 10 PAT CK 0039
High Courts07 Oct 2004Allowed
State Bank of India Officers Association, Patna Vs The State Election Commission, Bihar, Patna and Others
Patna High Court · (2005) 4 PLJR 549
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 324Representation of the People Act, 1951 — Section 159
High Courts07 Oct 2004
Pradip Kumar Ganguli Vs State of Bihar and Others
Patna High Court · (2004) 10 PAT CK 0025
High Courts06 Oct 2004Allowed
Amar Nath Jha Vs The State of Bihar and Another
Patna High Court · (2005) 1 PLJR 287
Criminal Procedure Code, 1973 (CrPC) — Section 205, 482
High Courts06 Oct 2004
Mukesh D. Ambani and Another Vs The State of Bihar and Another
Patna High Court · (2005) 1 PLJR 224
Criminal Procedure Code, 1973 (CrPC) — Section 205Penal Code, 1860 (IPC) — Section 120(B), 465, 467, 468, 469
High Courts06 Oct 2004Dismissed
Dilip Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 172
Constitution of India, 1950 — Article 226
High Courts06 Oct 2004
Most. Kaushalaya Devi Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 10
High Courts06 Oct 2004Dismissed
Rani Kumari Vs The State of Bihar and Others
Patna High Court · (2004) 3 BLJR 1851 : (2005) 1 PLJR 484
High Courts06 Oct 2004
Dileep Choudhary Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 90
High Courts06 Oct 2004
Smt. Sona Devi Vs Union of India and Others
Patna High Court · (2005) 1 PLJR 312
High Courts06 Oct 2004Allowed
Sanjay Sharma Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 669
Constitution of India, 1950 — Article 21, 226Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 160
High Courts05 Oct 2004Allowed
Sita Devi and Others Vs Bihar State Khadi and Village Industries Board and Others
Patna High Court · (2004) 3 BLJR 2073 : (2004) 4 PLJR 565
Bihar State Khadi and Village Industries Act, 1956 — Section 16, 24
High Courts05 Oct 2004Dismissed
Ram Naresh Gingh Vs The Bihar Intermediate Education Council and Others
Patna High Court · (2004) 4 PLJR 686
High Courts05 Oct 2004Dismissed
Shankar Kamal Kishore Singh and Others Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 394
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 30Constitution of India, 1950 — Article 226
High Courts05 Oct 2004Allowed
Kailash Prasad Gupta and Others Vs State of Bihar
Patna High Court · (2004) 3 PLJR 523
Penal Code, 1860 (IPC) — Section 307, 324
High Courts05 Oct 2004
Shamim Ahmad Khan Vs State of Bihar and Others
Patna High Court · (2004) 10 PAT CK 0019
High Courts05 Oct 2004Dismissed
Saurabh Kumar Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 685
High Courts05 Oct 2004
Sudhir Kumar Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 457
Constitution of India, 1950 — Article 311(2)Industrial Disputes Act, 1947 — Section 33C(2)
High Courts05 Oct 2004Allowed
Manorma Kumari Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 687