High Courts22 Nov 2022Disposed Of

Mananjay Kumar Singh Vs State Of Bihar

Patna High Court · (2022) 11 PAT CK 0076

Security Interest (Enforcement) Rules, 2002 — Rule 6(2), 8, 8(6)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4)
High Courts17 Nov 2022Allowed

Sunil Yadav @ Sunil Kumar Vs State Of Bihar

Patna High Court · (2022) 11 PAT CK 0038

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 437(3)