High Courts09 Jan 2006
Ashok Singh and Others Vs The Union of India and Others
Patna High Court · (2006) 1 PLJR 728
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,302 of 2,661
High Courts09 Jan 2006Allowed
Awadhesh Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 148
Constitution of India, 1950 — Article 16(4A), 16(4B)
High Courts09 Jan 2006Dismissed
Upendra Yadav and Others Vs The State of Bihar
Patna High Court · (2006) 2 PLJR 374
Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 302
High Courts06 Jan 2006
Ram Vilas Lal Hans Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 160
High Courts06 Jan 2006Allowed
Usha Chand and Another Vs The State of Bihar and Another
Patna High Court · (2006) 2 PLJR 185
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 482
High Courts06 Jan 2006Dismissed
Ram Prit Mahto Vs State of Bihar and Others
Patna High Court · (2006) 1 PLJR 501
High Courts05 Jan 2006Dismissed
Ambika Singh Vs The Union of India and Others
Patna High Court · (2006) 1 PLJR 510
Constitution of India, 1950 — Article 226
High Courts05 Jan 2006Allowed
Shailesh Kumar Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 492
Constitution of India, 1950 — Article 14, 16
High Courts05 Jan 2006Allowed
Ram Eqbal Singh Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 485
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A
High Courts05 Jan 2006
Krishna Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 471
High Courts05 Jan 2006Allowed
Geeta Devi and Others Vs State of Bihar and Another
Patna High Court · (2006) 2 DMC 127 : (2006) 2 PLJR 196
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 379, 498A
High Courts05 Jan 2006Dismissed
Vijay Kumar Mandal and Others Vs The National Thermal Power Corporation Ltd. and Others
Patna High Court · (2006) 1 PLJR 521
Constitution of India, 1950 — Article 226
High Courts05 Jan 2006Dismissed
Harendra Singh Vs The State of Bihar and Another
Patna High Court · (2006) 2 PLJR 252
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 192(2), 202, 419, 420, 467
High Courts05 Jan 2006Dismissed
Upendra Prasad Mandal Vs The Union of India and Others
Patna High Court · (2006) 1 PLJR 484
Constitution of India, 1950 — Article 226, 227
High Courts04 Jan 2006Dismissed
Shiva Kant Thakur Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 166
High Courts04 Jan 2006Allowed
Maheshwar Jha Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 569
High Courts04 Jan 2006
Ram Pratap Rai and Another Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 487
High Courts04 Jan 2006Allowed
Union of India (UOI) and Others Vs Amar Nath Ray and Another
Patna High Court · (2006) 01 PAT CK 0057
High Courts04 Jan 2006Dismissed
Leelawati Mishra and Suresh Prasad Vs Kameshwar Singh Darbhanga Sanskrit University and Others
Patna High Court · (2006) 1 BLJR 195
Bihar State Universities Act, 1976 — Section 10(12)
High Courts04 Jan 2006
Surendra Prasad Dubey Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 581
Bihar Service Code, 1952 — Rule 100