COURT ARCHIVE

Patna High Court judgments

55,954 judgments · page 130 of 2,798

High Courts15 Dec 2022Allowed

Ranjan Kumar @ Ranjan Kumar @ Rajan Kumar Vs State Of Bihar

Patna High Court · (2022) 12 PAT CK 0048

Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14A(2)Indian Penal Code, 1860 — Section 323, 341, 376, 452, 511Code Of Criminal Procedure, 1973 — Section 437(3)

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High Courts15 Dec 2022Disposed Of

Ajay Kumar Singh Vs Union Of India

Patna High Court · (2022) 12 PAT CK 0047

Bihar Public Works Contracts Disputes Arbitration Tribunal Act, 2008 — Section 2(k), 3(3)(b), 9, 22Arbitration and Conciliation Act, 1996 — Section 12, 12(5)

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High Courts15 Dec 2022Dismissed

Arun Kumar Srivastava And Ors Vs State Of Bihar And Ors

Patna High Court · (2022) 12 PAT CK 0046

Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2

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High Courts15 Dec 2022Disposed Of

Shambhu Bind @ Shambhu Vs Union Of India

Patna High Court · (2022) 12 PAT CK 0045

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High Courts15 Dec 2022Dismissed

Prem Nath Chaubey Vs Shalini Pathak

Patna High Court · (2022) 12 PAT CK 0044

Bihar Consolidation of Holdings and Prevention Act, 1956 — Section 3(1)

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High Courts14 Dec 2022Disposed Of

Rajesh Kumar Tiwari Vs State Of Bihar

Patna High Court · (2022) 12 PAT CK 0053

Constitution Of India, 1950 — Article 39ACode of Civil Procedure, 1908 — Section 89

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High Courts14 Dec 2022Disposed Of

Rubi Mishra Vs State Of Bihar

Patna High Court · (2022) 12 PAT CK 0052

Constitution Of India, 1950 — Article 39ACode of Civil Procedure, 1908 — Section 89

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High Courts14 Dec 2022Disposed Of

Kashish Developers Limited Vs State Of Bihar

Patna High Court · (2022) 12 PAT CK 0051

Arbitration and Conciliation Act, 1996 — Section 11(6)

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High Courts14 Dec 2022Disposed Of