High Courts19 Apr 2007Allowed
Madan Mishra and Others Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 309
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 482
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,211 of 2,661
High Courts19 Apr 2007Allowed
The State of Bihar and Others Vs Dr. Indra Nand Jha and Another
Patna High Court · (2007) 3 PLJR 178
High Courts19 Apr 2007Dismissed
Santosh Kumar Upadhyay Vs The Union of India and Others
Patna High Court · (2007) PLJR 198
High Courts19 Apr 2007Allowed
Arya Travels rep. by G.P. Sahu and Another Vs State of Bihar
Patna High Court · (2007) 115 FLR 1001 : (2008) 1 LLJ 831 : (2007) 4 PLJR 216
Criminal Procedure Code, 1973 (CrPC) — Section 482Payment of Wages Act, 1936 — Section 20, 25
High Courts18 Apr 2007Allowed
Deep Narain Dubey Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 116
High Courts18 Apr 2007
S.K. Usman and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 743
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts18 Apr 2007Allowed
Akhilesh Kr. Srivastava Vs State of Bihar and Others
Patna High Court · (2007) PLJR 386
High Courts18 Apr 2007
Rajdeo Bhagat and Others Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 86
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 5(1)(iii)
High Courts18 Apr 2007Dismissed
Ram Keshwar Prasad Vs Shri Harakhdeo Sharma and Others
Patna High Court · (2007) 4 PLJR 124
High Courts18 Apr 2007Allowed
M/s. Arya Travels Vs The State of Bihar
Patna High Court · (2007) PLJR 669
Criminal Procedure Code, 1973 (CrPC) — Section 482Payment of Wages Act, 1936 — Section 20(3), 25
High Courts17 Apr 2007Allowed
In Re: Rang Lal Chaudhary and Others
Patna High Court · (2007) PLJR 138
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(2), 320(8), 374(2), 484(2)(a)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(K), 20Juvenile Justice Act, 1986 — Section 2(h)
High Courts17 Apr 2007Dismissed
Jai Narain Thakur @ Jai Narain Pd. Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 94
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts17 Apr 2007Dismissed
Ekram Pandey and Another Vs The State of Bihar
Patna High Court · (2007) PLJR 643
Penal Code, 1860 (IPC) — Section 307
High Courts17 Apr 2007Dismissed
Dwarika Prasad and Another Vs Indradeo Lal and Others
Patna High Court · (2007) 4 PLJR 121
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Limitation Act, 1963 — Section 5
High Courts17 Apr 2007Allowed
Sachidanand Lal Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 1916 : (2007) 2 PLJR 498
Constitution of India, 1950 — Article 311(2)
High Courts17 Apr 2007
Yogendra Prasad Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 154 Supp
High Courts17 Apr 2007Dismissed
Bhadai Bari and Others Vs State of Bihar
Patna High Court · (2007) CriLJ 3287 : (2007) PLJR 26 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 34
High Courts17 Apr 2007Allowed
Md. Sayum Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 2641 : (2007) 4 PLJR 781
High Courts17 Apr 2007
Vyasji Dubey and Others Vs Shri Rangji Dubey and Others
Patna High Court · (2007) 4 PLJR 1
High Courts17 Apr 2007Dismissed
Rajendra Prasad and Others Vs State of Bihar
Patna High Court · (2007) PLJR 453
Penal Code, 1860 (IPC) — Section 224, 225, 323, 333, 34