High Courts03 May 2007Allowed
Surendra Prasad Bishwas and Others Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 364
Bihar Tenancy Act, 1885 — Section 48D
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,207 of 2,661
High Courts02 May 2007Dismissed
Shiva Kumar Singh and Another Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 171
High Courts02 May 2007Allowed
Tata Finance Ltd. and Others Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 21
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts02 May 2007Dismissed
Basanti Prasad Vs Chairman, Bihar School Examination Board and Others
Patna High Court · (2009) 2 PLJR 623
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts02 May 2007Dismissed
Ram Rajee Rai and Others Vs State of Bihar
Patna High Court · (2007) PLJR 585
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 149, 302
High Courts02 May 2007Allowed
Shiv Balank Singh, Chhabila Choudhary and Shri Krishna Singh Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 118 : (2007) PLJR 43 Supp
High Courts02 May 2007Allowed
Bibi Rabia Khatoon Vs State of Bihar and Others
Patna High Court · (2007) 2 BLJR 2388 : (2007) 4 PLJR 142
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts02 May 2007Allowed
Md. Rahim @ Rahim Mian and Others Vs Habib Mian and Others
Patna High Court · (2008) 1 PLJR 625
Bihar Consolidation of Holdings and Prevention of Fragmentation (Amendment) Act, 1981 — Section 4(C)Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3, 4A
High Courts02 May 2007Dismissed
Sri Harikant Singh and Others Vs Sri Ram Krishna Sharma and Others
Patna High Court · (2007) 05 PAT CK 0027
High Courts01 May 2007
Suresh Kumar Das Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 324
High Courts01 May 2007Allowed
Alind Rai Vs State of Bihar and Others
Patna High Court · (2007) PLJR 281
Arms Act, 1959 — Section 27Bihar Control of Crimes Act, 1981 — Section 12(2)Penal Code, 1860 (IPC) — Section 120, 120(8), 302, 307, 324
High Courts01 May 2007Allowed
Kaunain Akhtar @ Md. Konen and Others Vs State of Bihar and Another
Patna High Court · (2007) PLJR 20
Criminal Procedure Code, 1973 (CrPC) — Section 202, 468(2)(c), 482Penal Code, 1860 (IPC) — Section 323, 329, 373, 379, 406
High Courts01 May 2007Allowed
Smt. Ramdai Devi Vs Mahendra Kumar Sinha and Others
Patna High Court · (2007) 3 PLJR 544
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, Order 41 Rule 23A
High Courts01 May 2007Dismissed
Hare Krishna Ram and Others Vs Bihar State Sunni Wakf Board and Others
Patna High Court · (2007) 4 PLJR 117
High Courts01 May 2007
Dr. Raghunandan Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 2720 : (2007) 114 FLR 828
High Courts01 May 2007Dismissed
Siya Devi and Others Vs The Addl. Member, Board of Revenue and Others
Patna High Court · (2007) 2 BLJR 2361 : (2007) PLJR 162 Supp
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts01 May 2007Allowed
Shyam Bihari Mistri and Others and Lalbihari Mishtri Vs State of Bihar and Others
Patna High Court · (2007) 2 BLJR 2387 : (2007) PLJR 164 Supp
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts01 May 2007Allowed
Parmeshwar Singh Vs Joint Director Consolidation and Others
Patna High Court · (2007) 2 BLJR 2384 : (2007) 4 PLJR 115
Money Lenders Act — Section 12
High Courts01 May 2007Allowed
The Oriental Insurance Company and Another Vs Diva Shankar Rai alias Pappu and Another
Patna High Court · (2007) 05 PAT CK 0065
High Courts01 May 2007Allowed
Jiten Kamker and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 725
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 319Penal Code, 1860 (IPC) — Section 148, 149, 302