High Courts03 Feb 2009Dismissed
The Union of India (UOI) Vs Smt. Renu Singh
Patna High Court · (2009) 02 PAT CK 0071
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,083 of 2,661
High Courts03 Feb 2009Dismissed
Thakur Manoj Kumar ''Pappu'' Vs State of Bihar and Others
Patna High Court · (2009) 02 PAT CK 0052
High Courts03 Feb 2009Dismissed
The New India Assurance Company Limited Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 660
High Courts02 Feb 2009
Janaki Prasad Gupta Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 880
High Courts02 Feb 2009Dismissed
Ramzan Ansari and Others Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 861
Bihar Legislature enacted the Bihar Cooperative Societies (Amending) Act, 2008 — Section 14(A)(1), 14(A)(1)(2), 14(A)(3)
High Courts02 Feb 2009Dismissed
Bhagwan Singh Rai and Others Vs Dinesh Kumar Singh and Others
Patna High Court · (2009) 02 PAT CK 0061
High Courts02 Feb 2009Allowed
Hari Narain Mahto Vs State of Bihar
Patna High Court · (2009) 3 PLJR 822
Essential Commodities Act, 1955 — Section 3, 7
High Courts30 Jan 2009
Vidhyachal Singh Vs Feru Singh and Others
Patna High Court · (2009) 3 PLJR 611
High Courts30 Jan 2009
Ragho Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 466
High Courts30 Jan 2009
Randhir Sharma alias Rupesh Vs State of Bihar and Others
Patna High Court · (2010) 7 RCR(Criminal) 894
High Courts30 Jan 2009Allowed
Mukesh Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2009) 01 PAT CK 0076
High Courts30 Jan 2009Dismissed
Ravindra Poddar Vs The State of Bihar and Satya Narayan Gupta
Patna High Court · (2009) 57 BLJR 1171
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 379
High Courts30 Jan 2009Dismissed
Shashi Kumar Sinha, Rajesh Kumar Sinha, Sita Devi and Deepak Kumar @ Deepak Kumar Goswami Vs The State of Bihar
Patna High Court · (2009) 01 PAT CK 0054
High Courts29 Jan 2009Dismissed
Muzaffarpur Zila Khadi Gramodyog Sangh Vs The State of Bihar and Another
Patna High Court · (2009) 01 PAT CK 0087
High Courts29 Jan 2009Dismissed
Birendra Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2009) 01 PAT CK 0078
High Courts29 Jan 2009
Shyam Bihari Chaudhary Vs The State of Bihar
Patna High Court · (2009) 01 PAT CK 0058
High Courts28 Jan 2009Allowed
Anil Kumar Saha Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 586
Companies Act, 1956 — Section 617
High Courts28 Jan 2009Allowed
Kamla Kant Das Vs State of Bihar and Others
Patna High Court · (2009) 2 PLJR 830
High Courts28 Jan 2009Allowed
Kusum Devi Vs The State of Bihar and Others
Patna High Court · (2009) 57 BLJR 1173
High Courts28 Jan 2009Dismissed
Akhilesh Kumar Yadav Vs The State of Bihar, The Superintendent of Police (B), The Director General of Police and The Inspector General of Police
Patna High Court · (2009) 57 BLJR 1174 : (2009) 2 PLJR 211
Constitution of India, 1950 — Article 14, 16