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Patna High Court judgments

53,217 judgments · page 1,079 of 2,661

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High Courts13 Feb 2009Allowed

Akshat Chaitanya Vs Chanakya National Law University, The Vice Chancellor, Chanakya National Law University, The Registrar, Chanakya National Law University and The Convenor, Common Law Admission Test, National Law School

Patna High Court · (2009) 02 PAT CK 0078

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High Courts13 Feb 2009Allowed

Kamala Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2009) 02 PAT CK 0050

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High Courts13 Feb 2009Allowed

Khwaja Shahid Jaan Vs State of Bihar and Others

Patna High Court · (2009) 02 PAT CK 0018

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High Courts12 Feb 2009Allowed

Ram Nandan Mishra Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 496

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High Courts12 Feb 2009Allowed

Srikant Chaudhary, Sheo Kumar Singh and Sushil Aind @ Sushil Anand Vs The State of Bihar and Others

Patna High Court · (2009) 3 PLJR 416

Penal Code, 1860 (IPC) — Section 406, 420, 467, 468
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High Courts12 Feb 2009Dismissed

Kailash Prasad Vs The State of Bihar and Others

Patna High Court · (2009) 57 BLJR 1639 : (2009) 2 PLJR 593

Bihar Pension Rules, 1950 — Rule 43
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High Courts11 Feb 2009Dismissed

Rajeshwar Prasad Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 645

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High Courts11 Feb 2009Allowed

Roji Kumari Vs Julekha Khatoon and Others

Patna High Court · (2009) 2 PLJR 614

Bihar Panchayat Raj Act, 2006 — Section 137(2), 137(C)
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High Courts11 Feb 2009Dismissed

Anand Jha Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 303

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High Courts11 Feb 2009Dismissed

Raghwendra Singh Vs The State of Bihar and Others

Patna High Court · (2009) 4 PLJR 801

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High Courts11 Feb 2009Allowed

Dharmbir Kumar Vs The State of Bihar and Others

Patna High Court · (2009) 57 BLJR 1374 : (2009) 3 PLJR 390

Bihar Panchayat Election Rules, 2006 — Rule 106(1), 106(2)Bihar Panchayat Raj Act, 2006 — Section 137(2)
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High Courts11 Feb 2009

Interlink Coal Private Limited Vs The East Central Railway (Engineering Department) and Others

Patna High Court · (2009) 02 PAT CK 0086

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High Courts11 Feb 2009

Bengali Singh (HUF) through Bengali Singh Vs Commissioner of Income Tax-1 and Assistant Commissioner of Income Tax

Patna High Court · (2009) 02 PAT CK 0064

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High Courts11 Feb 2009Allowed

Suresh Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2009) 02 PAT CK 0043

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High Courts11 Feb 2009Dismissed

Binay Kumar Singh Vs State of Bihar and others

Patna High Court · (2009) 122 FLR 975 : (2009) 3 PLJR 60

Constitution of India, 1950 — Article 14, 16
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High Courts11 Feb 2009Allowed

Mosafir Prasad Yadav Vs The State of Bihar

Patna High Court · (2009) 4 PLJR 965

Essential Commodities Act, 1955 — Section 7
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High Courts10 Feb 2009Dismissed

Awadh Kishore Singh Vs Radheshwar Pandey

Patna High Court · (2009) 2 PLJR 786

Criminal Procedure Code, 1973 (CrPC) — Section 144Evidence Act, 1872 — Section 114
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High Courts10 Feb 2009Allowed

Smt. Gora Devi Dugar and Another Vs Smt. Asha Devi and Others

Patna High Court · (2009) 4 PLJR 613

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts10 Feb 2009Dismissed

Baleshwar Upadhaya and Others Vs Jagernath Pandey

Patna High Court · (2009) 4 PLJR 624

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
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High Courts10 Feb 2009Dismissed

Ashok Kumar Vs The State of Bihar and Others Dinesh Prasad Vs The Notified Area Committee, Fatuha, District Patna, The Sub-Divisional Officer, Patnacity-Cum-Chairman and The Special Officer

Patna High Court · (2009) 02 PAT CK 0117

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