High Courts29 Jul 2009Dismissed
Reena Devi Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 955
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,052 of 2,661
High Courts29 Jul 2009Allowed
Ram Swaroop Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 07 PAT CK 0119
High Courts29 Jul 2009Allowed
Mahant Vijay Narain Das, Chela late Mahant Braj Kishore Das, Basuwara Asthal Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 384
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 11(1), 15(1)
High Courts29 Jul 2009Allowed
Subbash Bhagat Vs State of Bihar and Another
Patna High Court · (2010) CriLJ 399 : (2011) 7 RCR(Criminal) 1125
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts29 Jul 2009
Shankar Singh and Others Vs The State of Bihar and Others Krishna Manjhi and Others Vs The State of Bihar, The Secretary, Personnel and Administrative Reforms Department, Government of Bihar and The Collector, Eastablishment Ashok Manjhi and Others Vs The State of Bihar, The Commissioner, Saran Division, The Collector cum District Magistrate (Chairman, Dist. Establishment Committee) and The Deputy Collector Lal Babu Singh Vs The State of Bihar and Others
Patna High Court · (2010) 1 PLJR 453 : (2009) 3 PLJR 950
Bihar Reservation of Vacancies in Posts and Services (for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1991 — Section 4(6)
High Courts29 Jul 2009Allowed
Vivek Ranjan @ Chuchu Vs State of Bihar
Patna High Court · (2009) 4 PLJR 125
Arms Act, 1959 — Section 25(1B)A, 26, 35Criminal Procedure Code, 1973 (CrPC) — Section 239, 319Penal Code, 1860 (IPC) — Section 34, 414
High Courts29 Jul 2009Allowed
Janak Ram Vs State of Bihar and Manoranjan Das
Patna High Court · (2009) 07 PAT CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 203
High Courts29 Jul 2009
Shankar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2010) 1 PLJR 453 : (2009) 3 PLJR 950
Bihar Reservation of Vacancies in Posts and Services (For Scheduled Castes, Scheduled Tribes and other Backward Classes) Act, 1991 — Section 4(6)
High Courts29 Jul 2009Dismissed
Janardan Pratap Singh Vs State of Bihar and Another
Patna High Court · (2009) 4 PLJR 138
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts29 Jul 2009Allowed
Bibha Bharti Vs Uday Kumar
Patna High Court · (2009) 4 PLJR 145
Hindu Marriage Act, 1955 — Section 13, 24
High Courts29 Jul 2009Allowed
Shambhu Paswan Vs The State of Bihar and Guddu Sharma
Patna High Court · (2009) 57 BLJR 3034
Chit Funds Act, 1982 — Section 76Criminal Procedure Code, 1973 (CrPC) — Section 164, 319Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 387
High Courts29 Jul 2009Allowed
Nagina Devi, Rajeev Rai, Prabha Kumari and Upendra Kumar Vs The State of Bihar and Manoj Kr. Sharma
Patna High Court · (2009) 07 PAT CK 0059
High Courts29 Jul 2009Dismissed
Ravi Prakash @ Ravi Prakash Narayan @ Pappu Vs The State of Bihar
Patna High Court · (2009) 07 PAT CK 0051
Penal Code, 1860 (IPC) — Section 34, 420
High Courts29 Jul 2009Allowed
Mohammad Quamruzzaman @ Quamruzzama Vs State of Bihar and Samru Nisan @ Samrunnisan
Patna High Court · (2009) 07 PAT CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts29 Jul 2009Allowed
Ramesh Chandra Chaturvedi Vs The State of Bihar
Patna High Court · (2009) 07 PAT CK 0040
High Courts29 Jul 2009Dismissed
Ravi Shankar Prasad Yadav Vs The State of Bihar
Patna High Court · (2009) 07 PAT CK 0036
High Courts29 Jul 2009Dismissed
Shaukat Mian Vs The State of Bihar The State of Bihar Vs Shaukat Mian
Patna High Court · (2009) 07 PAT CK 0031
High Courts29 Jul 2009Allowed
Ramesh Kumar Singh Vs The Zonal Manager
Patna High Court · (2009) 4 PLJR 222
Banking Regulation Act, 1949 — Section 45ZA, 45ZA(4)Hindu Succession Act, 1956 — Section 14, 15Succession Act, 1925 — Section 372
High Courts29 Jul 2009Allowed
Praveen Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 610
High Courts29 Jul 2009Dismissed
Hushna Bano Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 123