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Patna High Court judgments, 2024

540 judgments · page 9 of 27

High Courts01 May 2024Dismissed

Sonu Kumar Gupta Vs State OF Bihar

Patna High Court · (2024) 05 PAT CK 0035

Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12Indian Penal Code, 1860 — Section 366A, 375, 376, 376(2)(n)Code of Criminal Procedure, 1973 — Section 164, 313, 374(2)
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High Courts01 May 2024Allowed

Prabhas Singh Vs State OF Bihar

Patna High Court · (2024) 05 PAT CK 0034

Protection of Children from Sexual Offences Act, 2012 — Section 6Indian Penal Code, 1860 — Section 34, 313, 376, 506Code of Criminal Procedure, 1973 — Section 164
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High Courts01 May 2024Dismissed

Raj Kumar Vs State Of Bihar

Patna High Court · (2024) 05 PAT CK 0003

Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 302, 307, 323, 337, 338, 341, 342, 504, 506Code Of Criminal Procedure, 1973 — Section 161, 482
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High Courts30 Apr 2024Dismissed

Mukesh Singh @ Pinku Vs Union Of India

Patna High Court · (2024) 04 PAT CK 0097

Indian Penal Code, 1860 — Section 414, 467, 468, 471, 474Arms Act, 1959 — Section 25(1)(a), 25(1A), 25(1AA), 25(1B), 26, 29, 35Unlawful Activities (Prevention) Act, 1967 — Section 16, 17, 18, 18(b), 19
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High Courts29 Apr 2024Allowed

Pranab Kumar Saha Vs Punjab National Bank

Patna High Court · (2024) 04 PAT CK 0094

Constitution of India, 1950 — Article 226Punjab National Bank Officer Employees� (Discipline & Appeal) Regulations, 1977 — Rule 5(1), 5(2), 5(3), 6(3)
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