High Courts29 Mar 2023Allowed
Naresh Jha @ Gunanath Jha Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0070
Bihar Tenancy Act, 1885 — Section 48E, 48E(1), 48E(3), 48(1), 48(3)
COURT ARCHIVE
Patna High Court judgments, 2023
929 judgments · page 36 of 47
High Courts29 Mar 2023Allowed
Deepak Kumar Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0069
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3), 19Indian Penal Code, 1860 — Section 34, 366A, 376Protection of Children from Sexual Offences Act, 2012 — Section 4, 26(4), 29
High Courts29 Mar 2023Allowed
Din Bandhu Singh Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0068
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 302, 394Arms Act, 1959 — Section 27
High Courts28 Mar 2023Allowed
Alkem Laboratories Limited Vs Principal Commissioner Of Income Tax-1
Patna High Court · (2023) 03 PAT CK 0077
Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 10(38), 147, 148, 148A, 148A(a), 148A(b), 148A(d), 153
High Courts28 Mar 2023Allowed
Anil Kumar Mahto Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0076
Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts28 Mar 2023Dismissed
Mahanth Manjhi Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0075
High Courts28 Mar 2023Disposed Of
Keshav Raj @ Avinash Tiwary Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0074
Code Of Criminal Procedure, 1973 — Section 197
High Courts28 Mar 2023Allowed
Nashima And Anr Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0060
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 22, 29, 42, 52, 52A, 57Indian Penal Code, 1860 — Section 34, 120BCode Of Criminal Procedure, 1973 — Section 313
High Courts28 Mar 2023Dismissed
Ragho Singh Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0059
Constitution Of India, 1950 — Article 226
High Courts28 Mar 2023Disposed Of
Seema Singh Vs Sunil Chandra Singh
Patna High Court · (2023) 03 PAT CK 0058
Hindu Marriage Act, 1955 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts27 Mar 2023Dismissed
Mina Devi Seth @ Meena Seth Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0083
Indian Penal Code, 1860 — Section 34, 323, 341, 379, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts27 Mar 2023Allowed
Rajesh Kumar Vs Tarun Kumar
Patna High Court · (2023) 03 PAT CK 0082
Constitution Of India, 1950 — Article 226, 227
High Courts27 Mar 2023Allowed
Nawal Kishore Prasad Vs State Of Bihar And Ors
Patna High Court · (2023) 03 PAT CK 0081
Bihar Pension Rules, 1950 — Section 43(b)
High Courts27 Mar 2023Allowed
Patna Metro Rail Corporation Ltd. Vs Principal Chief Commissioner Of Income Tax
Patna High Court · (2023) 03 PAT CK 0080
Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 119(2)(a), 119(2)(b)
High Courts27 Mar 2023Allowed
Kailash Prasad Singh Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0079
High Courts27 Mar 2023Disposed Of
Shyam Kumar Jha Vs State Of Bihar And Ors
Patna High Court · (2023) 03 PAT CK 0061
High Courts24 Mar 2023Allowed
Sujeet Kumar @ Sujit Kumar Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0063
Indian Penal Code, 1860 — Section 313, 376, 493, 498AProtection of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 232, 233, 233(3), 311, 313
High Courts24 Mar 2023
Bindeshwari Singh Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0062
Railways Act, 1989 — Section 20C, 20N
High Courts24 Mar 2023Allowed
Dhananjai Singh Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0047
Constitution Of India, 1950 — Article 142
High Courts24 Mar 2023Disposed Of
Saroj Kumar Vs Manish Kumar
Patna High Court · (2023) 03 PAT CK 0046
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 10, 151Indian Succession Act, 1925 — Section 213(1)