High Courts19 Apr 2023Dismissed
Arjun Thakur Vs Sharda Kuer
Patna High Court · (2023) 04 PAT CK 0053
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section Order 26 Rule 10A
COURT ARCHIVE
Patna High Court judgments, 2023
929 judgments · page 33 of 47
High Courts19 Apr 2023Disposed Of
Kanchan Kumar Mishra Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0052
Constitution Of India, 1950 — Article 226
High Courts18 Apr 2023Dismissed
Dinesh Kumar Singh Vs Brij Bhushan Singh
Patna High Court · (2023) 04 PAT CK 0039
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 1 Rule 10(2), Order 9 Rule 13Indian Succession Act, 1925 — Section 63, 68
High Courts18 Apr 2023Allowed
Jay Narayan Yadav Vs Ram Ashish Yadav
Patna High Court · (2023) 04 PAT CK 0038
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 144, 145, 151, Order 13 Rule 1, Order 41 Rule 27
High Courts18 Apr 2023Dismissed
Kedar Yadav Vs Bishwanath Prasad Jhun Jhunwala
Patna High Court · (2023) 04 PAT CK 0037
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 23, Order 23 Rule 1A, Order 1 Rule 10, Order 1 Rule 10(2)
High Courts18 Apr 2023Dismissed
Ganga Ram Paswan Vs Chairman, Bihar State Electricity Board
Patna High Court · (2023) 04 PAT CK 0036
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10Indian Succession Act, 1925 — Section 13, 13(2), 212, 214(2), 313, 372
High Courts17 Apr 2023Disposed Of
Ram Shankar Das Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0068
High Courts17 Apr 2023Dismissed
M/S Rehanam Construction Pvt. Ltd Vs Chairman Cum Managing Director
Patna High Court · (2023) 04 PAT CK 0067
High Courts17 Apr 2023Allowed
Dr. Mukesh Kumar Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0066
Protection of Women from Domestic Violence Act, 2005 — Section 12Code Of Criminal Procedure, 1973 — Section 125
High Courts17 Apr 2023Allowed
State Of Bihar Vs Sushma Kumari
Patna High Court · (2023) 04 PAT CK 0065
High Courts17 Apr 2023Allowed
Laxman Sah Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0035
Code Of Criminal Procedure, 1973 — Section 145
High Courts17 Apr 2023Dismissed
Md. Wasim Uddin Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0034
Constitution Of India, 1950 — Article 14Indian Penal Code, 1860 — Section 21
High Courts13 Apr 2023Allowed
Manni Bibi @ Mani Bibi Vs Mobina Khatoon
Patna High Court · (2023) 04 PAT CK 0033
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 1 Rule 10(2)
High Courts13 Apr 2023Dismissed
Chandradeo Prasad, Vs Anish Khan
Patna High Court · (2023) 04 PAT CK 0032
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 1 Rule 10(2)
High Courts13 Apr 2023Allowed
Shobhan Mandal Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0031
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts13 Apr 2023Allowed
Om Satyam Trivedi Vs Abubakar Khan @ Lakhi Khan
Patna High Court · (2023) 04 PAT CK 0030
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts12 Apr 2023Allowed
Md. Suhail Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0029
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3)Protection of Children from Sexual Offences Act, 2012 — Section 4, 6, 8, 27, 29Indian Penal Code, 1860 — Section 354B, 376, 511
High Courts12 Apr 2023Dismissed
Mantu Paswan @ Muntun Paswan Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0028
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14
High Courts12 Apr 2023Partly Allowed
Ankit Kumar Singh @ Ankit Singh Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0027
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(k), 6(1), 6(2), 15, 16Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 25Code Of Criminal Procedure, 1973 — Section 162, 164
High Courts12 Apr 2023Dismissed
Union Of India Vs Pintoo Kumar
Patna High Court · (2023) 04 PAT CK 0026