COURT ARCHIVE

Patna High Court judgments, 2023

929 judgments · page 29 of 47

High Courts10 May 2023Dismissed

Nirbhay Kumar Yadav Vs State Of Bihar

Patna High Court · (2023) 05 PAT CK 0029

Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 467, 468, 471, 504, 506Bihar Protection of Interest of Depositors (In Financial Establishment) Act, 2002 — Section 3, 15(4)

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High Courts09 May 2023Disposed Of

M/S Baba Bateshwar Construction Private Limited Vs State Of Bihar

Patna High Court · (2023) 05 PAT CK 0027

Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 107(6), 109, 112, 112(8), 112(9), 172

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High Courts09 May 2023Dismissed

Lalan Singh @ Lalan Kumar Vs State Of Bihar

Patna High Court · (2023) 05 PAT CK 0026

Indian Penal Code, 1860 — Section 34, 378, 379, 411Prevention of Damage to Public Property Act, 1984 — Section 3, 4

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High Courts09 May 2023Dismissed

Sunanda Singh Vs Soni Shahi

Patna High Court · (2023) 05 PAT CK 0025

Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 7 Rule 11(a), Order 7 Rule 11(d)Hindu Succession Act, 1956 — Section 8, 22, 22(1), 22(2)

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High Courts09 May 2023Dismissed

Anil Sah Vs Poonam Devi

Patna High Court · (2023) 05 PAT CK 0024

Code Of Criminal Procedure, 1973 — Section 125

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High Courts09 May 2023

Lovely Kumari Vs State Of Bihar

Patna High Court · (2023) 05 PAT CK 0023

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High Courts08 May 2023Disposed Of

Bighnesh Jha Vs State Of Bihar

Patna High Court · (2023) 05 PAT CK 0033

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High Courts08 May 2023Allowed

Ashutosh Kumar Das Vs State Of Bihar

Patna High Court · (2023) 05 PAT CK 0032

Indian Penal Code, 1860 — Section 323, 498ACode Of Criminal Procedure, 1973 — Section 85, 385, 386

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High Courts08 May 2023Allowed

Arvind Kumar Mahto @ Arbind Kumar Mahto Vs State Of Bihar

Patna High Court · (2023) 05 PAT CK 0031

Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 302Code Of Criminal Procedure, 1973 — Section 313

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High Courts08 May 2023Dismissed

Dr. Naveen G H Vs Union Of India

Patna High Court · (2023) 05 PAT CK 0013

Constitution Of India, 1950 — Article 311, 311(2)Nalanda University Act, 2010 — Section 9(2), 28

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High Courts08 May 2023Dismissed

Vijay Kumar Vs State Of Bihar

Patna High Court · (2023) 05 PAT CK 0012

Constitution Of India, 1950 — Article 12, 13(2), 14, 16, 309

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High Courts05 May 2023Dismissed

M/S Malti Infrastructure Pvt. Ltd. Vs State Of Bihar

Patna High Court · (2023) 05 PAT CK 0081

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High Courts05 May 2023

Dipendra Prasad Yadav @ Dipendra Pr. Yadav @ Havladar 08 Dipendra Prasad Yadav @ Havaldar Saab Vs State Of Bihar

Patna High Court · (2023) 05 PAT CK 0080

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High Courts05 May 2023

Arvind Kumar @ Constable Vs State Of Bihar

Patna High Court · (2023) 05 PAT CK 0079

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High Courts05 May 2023Disposed Of

Laxmi Narayan Pandit Vs State Of Bihar

Patna High Court · (2023) 05 PAT CK 0078

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High Courts05 May 2023Dismissed

Mursal Ahmad @ Mufti Mursal Ahmad Vs State Of Bihar

Patna High Court · (2023) 05 PAT CK 0077

Indian Penal Code, 1860 — Section 120B, 323, 401, 406, 420, 504Code Of Criminal Procedure, 1973 — Section 320, 320(6)

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High Courts05 May 2023Dismissed

Abhishek Kumar Vs State Of Bihar

Patna High Court · (2023) 05 PAT CK 0076

Indian Penal Code, 1860 — Section 34, 323, 324, 325, 341, 354, 376, 379Code Of Criminal Procedure, 1973 — Section 164, 190, 190(1)(c)Protection of Children from Sexual Offences Act, 2012 — Section 4, 12

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High Courts05 May 2023Dismissed