High Courts30 Sept 2022Allowed
Shankar Motors Pvt Ltd Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0035
Indian Penal Code, 1860 — Section 34, 405, 406, 420Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Patna High Court judgments, 2022
975 judgments · page 13 of 49
High Courts30 Sept 2022Disposed Of
Priyanka Jha Vs Karpura Devi
Patna High Court · (2022) 09 PAT CK 0034
Indian Penal Code, 1860 — Section 279, 304AMotor Vehicles Act, 1988 — Section 134, 168
High Courts29 Sept 2022
Manish Singh Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0043
Indian Penal Code, 1860 — Section 34, 307, 324, 341, 504, 506Arms Act, 1959 — Section 27Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(v)
High Courts29 Sept 2022Allowed
Shrawan Sah Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0042
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(s), 14A(2)Indian Penal Code, 1860 — Section 147, 148, 307, 323, 324, 504Code Of Criminal Procedure, 1973 — Section 437(3)
High Courts29 Sept 2022Dismissed
Anil Prasad Singh Vs Md. Irfan @ Ejjaz
Patna High Court · (2022) 09 PAT CK 0041
Bihar Building (Lease, Rent and Eviction) Control Act, 1982 — Section 14(4)Code Of Civil Procedure, 1908 — Section 100
High Courts29 Sept 2022Dismissed
Shanti Devi Vs Laxman Mahto,
Patna High Court · (2022) 09 PAT CK 0040
Code Of Civil Procedure, 1908 — Order 41 Rule 31, Order 41 Rule 32Transfer of Property Act, 1882 — Section 123
High Courts29 Sept 2022Allowed
Rahul Kumar Vs Bihar Public Service Commission
Patna High Court · (2022) 09 PAT CK 0039
Constitution Of India, 1950 — Article 14, 16
High Courts28 Sept 2022
Union Of India Vs Bindeshwari Prasad
Patna High Court · (2022) 09 PAT CK 0050
Central Civil Services (Pension) Rules, 1972 — Rule 2Central Civil Services (Temporary Service) Rules, 1965 — Rule 10
High Courts28 Sept 2022Dismissed
State Of Bihar Vs M/S Kunal Hospital
Patna High Court · (2022) 09 PAT CK 0049
High Courts28 Sept 2022Allowed
Dilip Yadav Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0048
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(s), 14A(2)Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 341
High Courts28 Sept 2022Dismissed
Mahendra Sah Vs Chardra Shekhar Purvey
Patna High Court · (2022) 09 PAT CK 0047
Code Of Civil Procedure, 1908 — Section 100
High Courts28 Sept 2022Dismissed
Nand Kishore Rai Vs Ram Udit Rai
Patna High Court · (2022) 09 PAT CK 0046
Hindu Succession Act, 1956 — Section 6
High Courts28 Sept 2022Dismissed
Jeet Jal Jjitendra Army No.1516264 Vs Union Of India
Patna High Court · (2022) 09 PAT CK 0045
High Courts28 Sept 2022Disposed Of
Parmanand Sinha Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0044
Constitution Of India, 1950 — Article 166, 309
High Courts27 Sept 2022Allowed
Ranjay Kumar Sharma & Ors Vs Bihar Staff Selection Commission
Patna High Court · (2022) 09 PAT CK 0063
Indian Penal Code, 1860 — Section 419, 420Bihar School Examination Board Act, 1952 — Section 10
High Courts27 Sept 2022Dismissed
Yaduvansh Singh Vs Umashankar Singh
Patna High Court · (2022) 09 PAT CK 0062
Transfer Of Property Act, 1882 — Section 54
High Courts27 Sept 2022Allowed
Matul & Ors Vs State Of Bihar
Patna High Court · (2022) 09 PAT CK 0061
Indian Penal Code, 1860 — Section 143, 323, 341, 342, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 107, 313
High Courts27 Sept 2022Dismissed
Managing Director, Motihari Central Co-Operative Bank Ltd Vs Baidhnath Paswan
Patna High Court · (2022) 09 PAT CK 0060
High Courts27 Sept 2022Dismissed
Managing Director, Motihari Central Co-Operative Bank Ltd Vs Rajesh Kumar
Patna High Court · (2022) 09 PAT CK 0059
Bihar Co-Operative Societies Act, 1935 — Section 44AV
High Courts27 Sept 2022Disposed Of
M/S Shashi Coal Bricketing Vs Bihar State
Patna High Court · (2022) 09 PAT CK 0054