High Courts01 Mar 2019Dismissed

Kanti Kumari @ Kanti Devi Vs State Of Bihar And Ors

Patna High Court · (2019) 03 PAT CK 0001

Bihar Panchayati Raj Act, 2006 — Section 94(2), 146Secretary, Bihar Gram Kutchery (Employment, Service Conditions And Duties) Rule, 2007 — Rule 5(a)(ii)Secretary, Bihar Gram Kutchery (Employment, Service Conditions And Duties) Rule, 2014 — Rule 5, 5(1)
High Courts28 Feb 2019Allowed

Sharda Mica Mining Co., Vs State Of Bihar And Ors

Patna High Court · (2019) 02 PAT CK 0045

Constitution Of India, 1950 — Article 226Mineral Concession Rules, 1960 — Rule 24A, 24A(6)Mines And Minerals (Development And Regulation) (Amendment) Act, 2015 — Section 8A, 8A(3), 8A(4), 8A(5), 8A(6), 8A(9)
High Courts26 Feb 2019Disposed Off

Babli Jha Vs State Of Bihar

Patna High Court · (2019) 02 PAT CK 0042

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 193, 195, 340, 500
High Courts26 Feb 2019Disposed Off

Rajesh Kumar Hembram Vs State Of Bihar

Patna High Court · (2019) 02 PAT CK 0041

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420Negotiable Instruments Act, 1881 — Section 138, 142(b)
High Courts21 Feb 2019Allowed

Sanjay Yadav Vs State Of Bihar

Patna High Court · (2019) 02 PAT CK 0019

Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 307, 323, 324, 326, 234, 341, 342, 353, 379Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Feb 2019Dismissed

In The Goods Of Kavita Rani Bose Vs Xxxx

Patna High Court · (2019) 02 PAT CK 0035

Indian Succession Act, 1925 — Section 273, 275, 276, 277, 278, 279, 280, 281, 282, 283Evidence Act, 1872 — Section 22, 68, 91Code Of Civil Procedure, 1908 — Order 12 Rule 6
High Courts20 Feb 2019Dismissed

Tej Narayan Yadav Vs State Of Bihar

Patna High Court · (2019) 02 PAT CK 0033

Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 313, 378(3)Indian Penal Code, 1860 — Section 34, 304