High Courts05 Apr 2019Disposed Off
Raghu Nandan Mahto Vs State Of Bihar
Patna High Court · (2019) 2 PLJR 918
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 69 of 77
High Courts04 Apr 2019Allowed
Champa Devi And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 04 PAT CK 0032
High Courts04 Apr 2019Allowed
Fr. Joseph Pulickal @ Father Joseph @ Father Josif Vs State Of Bihar And Ors
Patna High Court · (2020) 1 PLJR 509
Code Of Criminal Procedure, 1973 — Section 144, 155(2), 156(1), 482Indian Penal Code, 1860 — Section 147, 148, 149, 427, 447Constitution Of India, 1950 — Article 226
High Courts04 Apr 2019Dismissed
Indu Kumari Sinha @ Indu Devi @ Kumari Indu Sinha Vs State Of Bihar And Ors
Patna High Court · (2019) 04 PAT CK 0030
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 164
High Courts04 Apr 2019Dismissed
Ram Pravesh Paswan Vs State Of Bihar And Ors
Patna High Court · (2019) 04 PAT CK 0029
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 311, 313, 378(3)Indian Penal Code, 1860 — Section 34, 201, 304B
High Courts04 Apr 2019Dismissed
Devendra Kumar Sinha Vs State Bank Of India And Ors
Patna High Court · (2019) 04 PAT CK 0028
Banking Regulation Act, 1949 — Section 10(1)(b)(i)Food Corporation Of India (Staff) Regulations, 1971 — Regulation 8(a)
High Courts03 Apr 2019Disposed Of
Janki Mahto And Ors Vs Archana Kumari @ Pali Devi And Ors
Patna High Court · (2019) 3 PLJR 626
Code Of Civil Procedure, 1908 — Order 47 Rule 1Evidence Act, 1872 — Section 107, 108Limitation Act, 1963 — Section 5
High Courts03 Apr 2019Dismissed
Dilip Kumar Gupta Vs Kameshwar Prasad Gupta
Patna High Court · (2019) 2 PLJR 685
Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 11
High Courts03 Apr 2019Allowed
Surya Deo Yadav And Ors Vs State Of Bihar
Patna High Court · (2019) 04 PAT CK 0027
Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 34, 201, 302, 364Arms Act, 1959 — Section 27
High Courts03 Apr 2019Allowed
Prakash Kushwaha And Ors Vs State Of Bihar
Patna High Court · (2019) 2 PLJR 670
Indian Penal Code, 1860 — Section 34, 147, 302, 304, 304BCode Of Criminal Procedure, 1973 — Section 313, 353, 354, 354(i)(b), 367Evidence Act, 1872 — Section 113B, 136
High Courts02 Apr 2019Dismissed
Bishesa Rani Vs State Of Bihar And Ors
Patna High Court · (2019) 04 PAT CK 0025
High Courts02 Apr 2019Dismissed
Sanjay Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 1 PLJR 517
Code Of Criminal Procedure, 1973 — Section 195, 482, 495Indian Penal Code, 1860 — Section 120A, 120B, 417, 463, 466, 467, 468, 469, 471, 475, 476
High Courts02 Apr 2019Allowed
Rajesh Sahni @ Shambhu Sahni Vs State Of Bihar
Patna High Court · (2019) 4 PLJR 1081
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 302Explosive Substances Act, 1883 — Section 3, 4
High Courts01 Apr 2019Allowed
Amit Shukla And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 04 PAT CK 0022
High Courts01 Apr 2019Allowed
Mahadev Carrier Pvt. Ltd Vs State Of Bihar And Ors
Patna High Court · (2019) 04 PAT CK 0021
Bihar Prohibition And Excise Act, 2016 — Section 14, 14(4), 30(a)Constitution Of India, 1950 — Article 301, 302, 304(b)
High Courts01 Apr 2019Allowed
Umesh Kumar Singh Vs State Of Bihar
Patna High Court · (2019) 2 PLJR 645
Indian Penal Code, 1860 — Section 409, 419, 420, 435, 436Code Of Criminal Procedure, 1973 — Section 173(2), 197, 258, 309, 311, 437(6), 468, 482Constitution Of India, 1950 — Article 21, 38, 39A, 226, 227
High Courts01 Apr 2019Allowed
Badri Singh Vs State Of Bihar
Patna High Court · (2019) 04 PAT CK 0019
Indian Penal Code, 1860 — Section 34, 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts01 Apr 2019Dismissed
M/s Namira Construction Pvt. Ltd Vs M/s Fazal Imam Public Charitable And Religious Trust And Ors
Patna High Court · (2019) 04 PAT CK 0018
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 16Waqf Act, 1995 — Section 6, 7, 51, 85Code Of Criminal Procedure, 1973 — Section 144
High Courts29 Mar 2019Allowed
Abhishek Kumar Vs Punjab National Bank
Patna High Court · (2019) 03 PAT CK 0040
High Courts29 Mar 2019Allowed
Aarpee Infra Projects (P) Ltd Vs State Of Bihar And Ors
Patna High Court · (2019) 03 PAT CK 0039
Constitution Of India, 1950 — Article 14, 298