High Courts02 Jan 2018Disposed Off
Mathura Singh Vs The State of Bihar & Ors
Patna High Court · (2018) 01 PAT CK 0012
COURT ARCHIVE
Patna High Court judgments, 2018
1,105 judgments · page 56 of 56
High Courts02 Jan 2018Disposed Off
Avinash Kumar & Anr Vs The State of Bihar & Ors.
Patna High Court · (2018) 01 PAT CK 0008
High Courts02 Jan 2018Allowed
BIRENDRA CHAUDHARY Vs THE STATE OF BIHAR
Patna High Court · (2018) 01 PAT CK 0006
Code of Criminal Procedure, 1973, Section 313, Section 428 - Power to examine the accused - Period of detention undergone by the accused to be set off against the sentence of imprisonment
High Courts02 Jan 2018Dismissed
Abhay Kumar Singh Vs The State of Bihar & Ors
Patna High Court · (2018) 01 PAT CK 0005
Bihar Municipal Act, 2007, Section 323
High Courts02 Jan 2018Disposed Off
Abdul Ansari Vs The Union of India & Ors
Patna High Court · (2018) 01 PAT CK 0004