High Courts17 Sept 2018Disposed Of

Satnarayan Yadav @ Sattan Yadav Vs State Of Bihar

Patna High Court · (2018) 4 PLJR 319

Code Of Civil Procedure, 1908 — Section 22, 23, 24, 115, Order 44 Rule 1, Order 47 Rule 5Patna High Court Rules, 1916 — Rule 1, 4, 10Code Of Criminal Procedure, 1973 — Section 372, 377, 378, 389, 389(1), 401
High Courts17 Sept 2018Dismissed

Kanwal Tanuj Vs State Of Bihar & Ors

Patna High Court · (2018) 4 PLJR 337

Indian Penal Code,1860 — Section 120B, 420, 467, 468, 471, 511Prevention of Corruption Act, 1988 — Section 13(1)(d)Delhi Special Police Establishment Act, 1946 — Section 3, 4, 4(2), 5, 6
High Courts10 Sept 2018Allowed

Mala Vs State Of Bihar & Ors

Patna High Court · (2018) 09 PAT CK 0011

Indian Penal Code, 1860 — Section 120B, 304B, 498AIndian Penal Code, 1860 — Section 156(3), 313, 428Indian Evidence Act, 1872 — Section 32(1)